Tribunals and Commissions18 Jul 2014
Dooab Exim Pvt. Ltd. Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 4 CPJ 39
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 30 of 56
Tribunals and Commissions18 Jul 2014
Sushil Gupta Vs Master Vintage International
National Consumer Disputes Redressal Commission · 2014 4 CPJ 111
Tribunals and Commissions17 Jul 2014
Manjeet Chawla Vs ESCORTS HEART INSTITUTE AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2014 4 CPJ 81
Tribunals and Commissions16 Jul 2014Petition dismissed
HARPREET KAUR Vs SAHARA INDIA COMMERCIAL CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 440
Tribunals and Commissions16 Jul 2014Petition dismissed
Accanoor Associates Vs Akanksha Co -operative Housing Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 442 : 2014 3 CPJ 363
Tribunals and Commissions16 Jul 2014
Aag India (P) Ltd. Vs BHARAT SANCHAR NIGAM LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 434 : 2014 3 CPJ 359
Tribunals and Commissions16 Jul 2014
Kapil Dev Dutta Vs SAHARA INDIA COMMERCIAL CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 435
Tribunals and Commissions16 Jul 2014Appeal dismissed
NEW INDIA ASSURANCE CO. LTD. Vs G.B. Springs Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2014 4 CPJ 54
Tribunals and Commissions16 Jul 2014Petition dismissed
Bathala Giri Babu Vs Penubothu Arun
National Consumer Disputes Redressal Commission · 2014 4 CPJ 60
Tribunals and Commissions15 Jul 2014
MANPREET KAUR Vs LAXMI DEVI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 436 : 2014 3 CPJ 371
Tribunals and Commissions15 Jul 2014
Kanpur Development Authority Kanpur Nagar Vs Lt. Col. Surendra Kumar Jhingran
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 431
Tribunals and Commissions14 Jul 2014
M/S. Abhisekh Road Ways Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 424 : 2014 3 CPJ 361
Tribunals and Commissions14 Jul 2014
Shyambahadursingh Gangasingh Rajput Vs Mahindra And Mahindra Financial Services Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 433 : 2014 3 CPJ 387
Tribunals and Commissions14 Jul 2014
NATIONAL INSURANCE CO. LTD. Vs ASHWANI KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 432 : 2014 3 CPJ 378
Tribunals and Commissions14 Jul 2014
N.L.P. Organics Pvt. Ltd. Vs The Chairman -cum -Managing Director, Indian Bank
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 441 : 2014 3 CPJ 350
Tribunals and Commissions14 Jul 2014Disposed off
Basant Parvati C.H.S. Ltd. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 367
Tribunals and Commissions10 Jul 2014
R.K.PANDEY Vs Chandra Shekhar Pandey
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 425
Tribunals and Commissions10 Jul 2014
REGIONAL PROVIDENT FUND COMMISSIONER Vs G.P. Srivastava
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 423
Tribunals and Commissions09 Jul 2014
Harekrishna Biswas Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 426 : 2014 3 CPJ 274
Tribunals and Commissions08 Jul 2014
Anupma Nigam (Dr.) Vs Manish Kumar Sharma & Ors
National Consumer Disputes Redressal Commission · 2015 3 CPJ 146 : 2015 5 ALD 9
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g) - Jurisdiction of the National Commission - Definitions