Tribunals and Commissions01 Jul 2014
MANOHAR LAL Vs Raj Motors, Authorised Seller
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 364 : 2014 3 CPJ 342
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 32 of 56
Tribunals and Commissions01 Jul 2014
PROCTER AND GAMBLE HOME PRODUCTS LTD. Vs Taranjit Kaur
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 363 : 2014 3 CPJ 338
Tribunals and Commissions01 Jul 2014
Gabharu Govindbhai Radadiya Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 357
Tribunals and Commissions13 Jun 2014
G. Suseela Vs P.L. Chary, M.S.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 343
Tribunals and Commissions12 Jun 2014
M. Premalatha Vs Arivalagan Proprietor
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 342 : 2014 3 CPJ 172
Tribunals and Commissions30 May 2014Petition dismissed
RAMESH CHAND Vs The Secretary
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 473 : 2014 3 CPJ 535
Tribunals and Commissions30 May 2014Petition allowed
RCI India Pvt. Ltd. Vs Suresh Raj R.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 462
Tribunals and Commissions29 May 2014
PARAMJIT KAUR Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 325 : 2014 3 CPJ 164
Tribunals and Commissions29 May 2014
Bonda Kasi Annapurna Vs Branch Manager Bajaj Allianz General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 324 : 2014 3 CPJ 169
Tribunals and Commissions29 May 2014
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs PAWAN KUMAR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 326 : 2014 3 CPJ 162
Tribunals and Commissions29 May 2014
D. John Raj Vs Senior Divisional Manager, L And Hpf, Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 327 : 2014 3 CPJ 166
Tribunals and Commissions28 May 2014
Young India Engineers Vs BADRI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 321
Tribunals and Commissions28 May 2014
NATIONAL SEEDS CORPORATION LTD. Vs Dadaso Vishvanath Bagal
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 322
Tribunals and Commissions28 May 2014
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs Aditya Developers
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 323
Tribunals and Commissions28 May 2014Petition dismissed
NEW INDIA ASSURANCE COMPANY LTD. Vs R. SUBRAMANIAN
National Consumer Disputes Redressal Commission · 2014 3 CPJ 424
Tribunals and Commissions27 May 2014
K.N. PAREEK Vs Akash Ganga Courier Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 313 : 2014 3 CPJ 159
Tribunals and Commissions27 May 2014Petition allowed
National Aviation of India Ltd. Vs Maria Easter D'Abreu Noronha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 530 : 2014 3 CPJ 195
Tribunals and Commissions27 May 2014Petition allowed
CENTRAL BANK OF INDIA Vs N.K. Jain
National Consumer Disputes Redressal Commission · 2014 3 CPJ 418
Tribunals and Commissions26 May 2014
Harpreet Motors (P) Limited Vs Prithipal Singh Bhandari
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 315 : 2014 3 CPJ 130
Tribunals and Commissions26 May 2014
RAJASTHAN HOUSING BOARD Vs GYAN SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 317