Tribunals and Commissions13 May 2014Petition dismissed
R.R. Equity Brokers Pvt. Ltd. Vs Dinesh Kumar Jaiswal
National Consumer Disputes Redressal Commission · 2014 3 CPJ 396
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 36 of 56
Tribunals and Commissions13 May 2014Disposed off
Abha Sinho Vs ANSAL BUILDWELL LTD.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 402
Tribunals and Commissions13 May 2014Petition allowed
ABT Maruthi Vs SAKTHIVEL
National Consumer Disputes Redressal Commission · 2014 3 CPJ 437
Tribunals and Commissions13 May 2014Petition dismissed
Aftab Khatib Vs Reliance General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 3 CPJ 439
Tribunals and Commissions13 May 2014Petition allowed
UNITED INDIA INSURANCE CO. LTD. Vs Rasid Khan
National Consumer Disputes Redressal Commission · 2014 3 CPJ 544
Tribunals and Commissions13 May 2014
Consumer Welfare Association Vs M/S. Webb Hill Resort Corporation
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 268 : 2014 2 CPJ 658
Tribunals and Commissions12 May 2014
Shilaben Ashwin Kumar Rana Vs Bhavin K. Shah
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 297 : 2014 2 CPJ 707
Tribunals and Commissions12 May 2014
LIFE INSURANCE CORPORATION OF INDIA Vs Yog Raj Chauhan
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 263 : 2014 3 CPJ 213
Tribunals and Commissions12 May 2014
Jai Chand Supplier Vs Krishana Automobiles
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 262
Tribunals and Commissions12 May 2014
SAROJA Vs SELVAN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 261
Tribunals and Commissions12 May 2014
DABUR INDIA LTD Vs Harpreet Singh Oberoi
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 260 : 2014 2 CPJ 655
Tribunals and Commissions12 May 2014
NEW INDIA ASSURANCE CO. LTD. Vs JASPAL KAUR
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 259 : 2014 2 CPJ 728
Tribunals and Commissions09 May 2014
Depot Manager, Rajasthan State Road Transport Corporation Vs Manoj Meena
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 265 : 2014 2 CPJ 753
Tribunals and Commissions09 May 2014
Bechu Ram Chakraborty Vs Mahesh Shaw
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 266 : 2014 2 CPJ 755
Tribunals and Commissions09 May 2014
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs BHAGWAN DASS
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 267 : 2014 3 CPJ 223
Tribunals and Commissions09 May 2014
Manager, Rajasthan State Road Transport Corporation, Beawar Vs KULDEEP SINGH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 264 : 2014 2 CPJ 662
Tribunals and Commissions09 May 2014
Tarun Garg Vs R.K. GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 299 : 2014 2 CPJ 700
Tribunals and Commissions09 May 2014
Meerut Development Authority Through Its Secretary, Meerut Vs MANJU GUPTA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 298 : 2014 2 CPJ 705
Tribunals and Commissions08 May 2014
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs Rajshri Simant Sukale
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 302 : 2014 2 CPJ 744
Tribunals and Commissions08 May 2014
HDFC BANK LTD. Vs Balkrishan Sood
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 303