Tribunals and Commissions01 May 2014
Vyas Enterprises Vs Das Darshan Co -operative Housing Society Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 489 : 2014 2 CPJ 741 : 2014 3 CPR 169
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2014
1,112 judgments · page 39 of 56
Tribunals and Commissions30 Apr 2014
NEW INDIA ASSURANCE CO. LTD. Vs GULSHAN BHATIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 230 : 2014 2 CPJ 630
Tribunals and Commissions30 Apr 2014
Pramod Kumar Mohapatra Vs State Bank Of India Chhitana
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 231 : 2014 2 CPJ 629
Tribunals and Commissions30 Apr 2014
ICICI BANK Vs NARESH KUMAR JAIN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 233 : 2014 2 CPJ 627
Tribunals and Commissions30 Apr 2014
Jagwanti Nandal Vs H.U.D.A.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 232
Tribunals and Commissions30 Apr 2014
Dlm Enclave Vs Naresh Batham
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 235
Tribunals and Commissions30 Apr 2014
KARNATAKA BANK LTD. Vs SHEELA RANI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 234
Tribunals and Commissions30 Apr 2014
Raja Beti Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 236
Tribunals and Commissions30 Apr 2014
PARWATI DEVI Vs Ramanand Jha
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 237 : 2014 2 CPJ 559
Tribunals and Commissions30 Apr 2014
Sir Dorabji Tata Trust Vs RAJESWARI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 239
Tribunals and Commissions30 Apr 2014
ORIENTAL INSURANCE CO. LTD. Vs G. Velkumar
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 238 : 2014 2 CPJ 647
Tribunals and Commissions30 Apr 2014Petition dismissed
Sir Dorabji Tata Trust Aided Hospital Rep. by its Secretary , Dr. Paul Chaley and Dr. S. Krishna Iyer Vs RAJESWARI
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 476 : 2014 2 CPJ 644
Tribunals and Commissions30 Apr 2014Petition dismissed
JAYANT KUMAR Vs Santanu Gangopadhyay
National Consumer Disputes Redressal Commission · 2014 3 CPJ 245
Tribunals and Commissions29 Apr 2014
DILBAG Vs UHBVN
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 221 : 2014 2 CPJ 664
Tribunals and Commissions29 Apr 2014
Tilak Gupta Vs KAMLESH
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 222
Tribunals and Commissions29 Apr 2014
N.V. Sriram Vs Branch Head, Karvy Stock Broking Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 223 : 2014 2 CPJ 669
Tribunals and Commissions29 Apr 2014
Vijay Karlekar Vs KARNATAKA STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 224
Tribunals and Commissions29 Apr 2014
NEW INDIA ASSURANCE CO. LTD. Vs M/S. Nakoda Trading Co.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 225
Tribunals and Commissions29 Apr 2014
Lakhan Lal Keshari Vs Branch Manager United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 220 : 2014 2 CPJ 688
Tribunals and Commissions29 Apr 2014
Chakradhar Sahoo Vs Khetramohan Parida
National Consumer Disputes Redressal Commission · 2014 0 NCDRC 218 : 2014 2 CPJ 631