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National Consumer Disputes Redressal Commission judgments, 2014

1,112 judgments · page 47 of 56

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Tribunals and Commissions04 Mar 2014Appeal allowed

Smt. A. Sujata Vs Life Insurance Corporation of India, through Branch Manager, Divisional Office and Life Insurance Corporation of India, through Branch Manager, Branch Office

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 367 : 2014 2 CPJ 53

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Tribunals and Commissions04 Mar 2014Petition dismissed

NATIONAL INSURANCE COMPANY LTD. Vs Radhey Shyam Balwada and Anr.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 390 : 2014 2 CPJ 201

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Tribunals and Commissions04 Mar 2014Revision allowed

NATIONAL INSURANCE CO LTD Vs Sanjay Kumar Behera S/O Krushna Murthy Behera

National Consumer Disputes Redressal Commission · 2014 1 CPR 586

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Tribunals and Commissions03 Mar 2014Petition dismissed

ASHOK LEYLAND LTD. Vs GOPAL SHARMA

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 353 : 2014 2 CPJ 394

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Tribunals and Commissions03 Mar 2014Petition dismissed

Sagar Kumar Vs UNITED INDIA INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 366 : 2014 2 CPJ 33

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Tribunals and Commissions03 Mar 2014

SYNDICATE BANK Vs KAMAL KISHORE SHARMA

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 121 : 2014 185 CC 78

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Tribunals and Commissions03 Mar 2014

HDFC BANK LTD. Vs Vir Bhan Sharma

National Consumer Disputes Redressal Commission · 2013 6 ALLMR(JOURNAL) 38 : 2014 0 NCDRC 122

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Tribunals and Commissions03 Mar 2014

M/S. Aviva Life Insurance Co. India Pvt. Ltd. Vs Shelly Sharma

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 123

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Tribunals and Commissions03 Mar 2014

M/S. Shree Ostwal Builders Ltd. Vs Subhash G.Master

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 124

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Tribunals and Commissions03 Mar 2014Petition allowed

Chetan Dass Batra Vs UNION OF INDIA

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 409 : 2014 2 CPJ 475

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Tribunals and Commissions03 Mar 2014Petition allowed

ANDHRA BANK Vs Gampala Bharti

National Consumer Disputes Redressal Commission · 2014 3 CPJ 465

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Tribunals and Commissions03 Mar 2014Petition dismissed

LALIT Vs Sunil Jadhav

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 352 : 2014 2 CPJ 391

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Tribunals and Commissions03 Mar 2014Revision dismissed

Kal Three Wheeler Owners Association Vs Kerala Automobiles Ltd

National Consumer Disputes Redressal Commission · 2014 1 CPR 600

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Tribunals and Commissions28 Feb 2014

Pavel Garg, Proprietor Vs NEW INDIA ASSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 120

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Tribunals and Commissions28 Feb 2014Petition allowed

Shalini Vohra Vs Akanksha Singh Bhadoriya

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 398 : 2014 2 CPJ 30

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Tribunals and Commissions28 Feb 2014Appeal dismissed

Combitic Global Vs NEW INDIA ASSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 347 : 2014 2 CPJ 295

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Tribunals and Commissions27 Feb 2014

Shaikh Zakiruddin Vs VIJAY

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 401 : 2014 2 CPJ 62

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Tribunals and Commissions26 Feb 2014

BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs M/S. Om International Shanti Bhawan Saubhag Club Civil Lines

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 114

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Tribunals and Commissions26 Feb 2014

UNION OF INDIA Vs GEORGE MATHEW

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 115

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Tribunals and Commissions26 Feb 2014

ORIENTAL INSURANCE CO. LTD. Vs JAGRUT NAGRIK

National Consumer Disputes Redressal Commission · 2014 0 NCDRC 118

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