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National Consumer Disputes Redressal Commission judgments, 2003

1,290 judgments · page 56 of 65

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Tribunals and Commissions25 Feb 2003Appeal allowed

BSES POWER LIMITED Vs RAJESHWAR SINGH CHAUHAN

National Consumer Disputes Redressal Commission · 2003 2 CPJ 154

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Tribunals and Commissions25 Feb 2003Appeal disposed of

REGIONAL PROVIDENT FUND COMMISSIONER Vs KAMALA MUNDA

National Consumer Disputes Redressal Commission · 2004 1 CPJ 261

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Tribunals and Commissions24 Feb 2003Complaint allowed

Amar Chand Vs RANJIT MEMORIAL PUBLIC SCHOOL

National Consumer Disputes Redressal Commission · 2003 4 CPJ 196 : 2004 1 CPR 221

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Tribunals and Commissions24 Feb 2003Appeal dismissed

PATRICIA D'FURLONG Vs MANAGING DIRECTOR, EAST WEST AIRLINES

National Consumer Disputes Redressal Commission · 2003 3 CPJ 423 : 2004 2 CPR 60

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Tribunals and Commissions21 Feb 2003Ordered accordingly

New India Assurance Co. Ltd. Vs SHRIKANT KAVADIKAR

National Consumer Disputes Redressal Commission · 2003 2 CPC 48 : 2003 2 CPJ 101 : 2003 2 CPR 12 : 2003 3 CLT 526 : 2003 4 CPJ 39

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Tribunals and Commissions21 Feb 2003Appeals dismissed

PRADEEP KR.SHARMA Vs HOWRAH GAS SERVICE

National Consumer Disputes Redressal Commission · 2003 4 CPJ 133

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Tribunals and Commissions21 Feb 2003Appeal allowed.

LIFE INSURANCE CORPORATION OF INDIAAppella Vs V.BABU NAIDU

National Consumer Disputes Redressal Commission · 2004 1 CPC 203 : 2004 1 CPJ 42

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Tribunals and Commissions21 Feb 2003Complaint disposed of

POOJA CHADHA Vs PUNJAB TECHNICAL UNIVERSITY

National Consumer Disputes Redressal Commission · 2003 2 CPJ 51

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Tribunals and Commissions21 Feb 2003Appeal allowed

NATHO SINGH RANA Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 2003 3 CPJ 92 : 2004 1 CLT 383

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Tribunals and Commissions21 Feb 2003Appeal No. 522/1998 allowed

CHUVAL CONSUMER PROTECTION SOC. Vs Divisional Manager, Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 2003 2 CPJ 425

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Tribunals and Commissions21 Feb 2003Appeal disposed of

DIVISIONAL MANAGER, LIC OF INDIA Vs V.JEYAMANI

National Consumer Disputes Redressal Commission · 2003 4 CPJ 566

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Tribunals and Commissions21 Feb 2003Appeal allowed

Sk.Illias Vs CO-OPERATIVE FOR AMERICAN RELIEF EVERYWHERE (CARE)

National Consumer Disputes Redressal Commission · 2003 4 CPJ 639

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Tribunals and Commissions20 Feb 2003Appeal allowed

Life Insurance Corporation of India Vs DEWANTI KUWAR

National Consumer Disputes Redressal Commission · 2003 3 CPJ 558

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Tribunals and Commissions20 Feb 2003Appeal disposed of

W.B.S.E.B. Vs KONA IRON And STEEL CO. LTD.

National Consumer Disputes Redressal Commission · 2003 4 CPJ 643

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Tribunals and Commissions19 Feb 2003Appeal dismissed

ZUARI AGRO CHEMICALS LTD. Vs P.MALLA REDDY

National Consumer Disputes Redressal Commission · 2004 1 CPJ 161 : 2004 1 CPR 386

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Tribunals and Commissions19 Feb 2003Appeal dismissed

T.G.VASANTHA GUPTHAAppella Vs ADDAGALLA SESHAPANI

National Consumer Disputes Redressal Commission · 2004 1 CPJ 146 : 2004 1 CPR 335

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Tribunals and Commissions19 Feb 2003Revision Petition dismissed

R.C.RAJESHEKAR Vs ANIL HARIDASS

National Consumer Disputes Redressal Commission · 2003 4 CPJ 86

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Tribunals and Commissions19 Feb 2003Appeals dismissed

L.I.C. MUTUAL FUND Vs KASHMIRAN MATHUR

National Consumer Disputes Redressal Commission · 2003 1 CPR 677 : 2003 2 CPJ 243

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Tribunals and Commissions19 Feb 2003Appeal partly allowed

SECRETARY, TELECOMMUNICATIONS, NEW DELHI Vs K.B.RANGACHARI

National Consumer Disputes Redressal Commission · 2003 4 CPJ 569

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Tribunals and Commissions18 Feb 2003Revision Petition allowed

BINDUVIKAS ERECTORS PVT. LTD. Vs NAND KUMAR DATTAJIRAO PATIL

National Consumer Disputes Redressal Commission · 2003 2 CLT 572 : 2003 2 CPJ 25 : 2003 4 CPJ 52 : 2004 1 CPC 82

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