Tribunals and Commissions08 Apr 2003Appeal dismissed in limine
JITENDER KUMAR Vs INSTITUTE OF CHARTERED ACCOUNTANTS INDIA (ICAI)
National Consumer Disputes Redressal Commission · 2003 2 CPJ 614 : 2003 3 CPR 364
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 47 of 65
Tribunals and Commissions08 Apr 2003Appeal dismissed in limine
ASHWANI KUMAR Vs Chairman, Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2003 2 CPJ 651
Tribunals and Commissions07 Apr 2003Appeal dismissed
SADHNA UPADHYAYA Vs state of madhya pradesh
National Consumer Disputes Redressal Commission · 2004 4 CPJ 221
Tribunals and Commissions07 Apr 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs HIND UDYOG CORPORATION
National Consumer Disputes Redressal Commission · 2003 3 CPJ 421
Tribunals and Commissions04 Apr 2003Appeal dismissed
United India Insurance Company Limited Vs SARJEEVAN KUMAR
National Consumer Disputes Redressal Commission · 2004 1 CPC 281 : 2004 1 CPJ 309
Tribunals and Commissions04 Apr 2003Revision Petition dismissed
National Insurance Co. Ltd. Vs KANCHAN MEDICARE AND RESEARCH CENTRE PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPC 594 : 2003 3 CPJ 83
Tribunals and Commissions04 Apr 2003R.P. dismissed
National Insurance Co. Ltd. Vs K.T.LUKOSE
National Consumer Disputes Redressal Commission · 2003 2 CPC 80 : 2003 2 CPR 52 : 2003 3 CPJ 32
Tribunals and Commissions04 Apr 2003Revision Petition dismissed
SHUSHRUSHA CITIZENS CO-OP. HOSPITAL Vs MURLIDHAR EKNATH MASANE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 127
Tribunals and Commissions04 Apr 2003Revision Petition allowed
JAGMOHAN BHATIA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 191
Tribunals and Commissions04 Apr 2003
V.K.AGARWAL Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 10 : 2003 4 CPJ 75 : 2004 1 CPC 15
Tribunals and Commissions04 Apr 2003
TULI BUILDERS Vs MAHENDER PRAKASH
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 31 : 2003 2 CPC 81 : 2003 2 CPR 53 : 2003 3 CPJ 6
Tribunals and Commissions03 Apr 2003Dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs TAVINDER KAUR AHLUWALIA
National Consumer Disputes Redressal Commission · 2003 2 CLT 100 : 2003 2 CPJ 118
Tribunals and Commissions03 Apr 2003Appeal dismissed
SALIGRAM RAMESH CHANDRA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2003 2 CPC 63 : 2003 2 CPR 31 : 2003 3 CPJ 18 : 2004 1 CLT 505
Tribunals and Commissions03 Apr 2003Complaint allowed
C.K.V.SUBRAMANIAN Vs RAMESH R.KALYANKAR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 740
Tribunals and Commissions02 Apr 2003Revision Petition Partly allowed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs JAGDISH KAUR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 124
Tribunals and Commissions02 Apr 2003Appeal allowed
SHAHBAD COOPERATIVE SUGAR MILLS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 453 : 2003 2 CPC 68 : 2003 2 CPJ 81 : 2003 2 CPR 36
Tribunals and Commissions02 Apr 2003Appeal dismissed
CHAIRMAN, PSEB Vs AMRIK SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 273 : 2004 2 CPJ 50
Tribunals and Commissions02 Apr 2003Appeal allowed
TV SUNDARAM IYENGAR And SONS LTD. Vs K. Rajendran
National Consumer Disputes Redressal Commission · 2004 2 CPC 551 : 2004 3 CPJ 107
Tribunals and Commissions02 Apr 2003Appeal dismissed
MAHENDER PAL SINGH Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPC 666 : 2003 2 CPJ 221 : 2003 2 CPR 294 : 2003 3 CLT 296
Tribunals and Commissions02 Apr 2003Appeal dismissed
ASHOK KUMAR ANEJA Vs HARISH KOHLI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 290 : 2003 2 CPR 471