Tribunals and Commissions25 Apr 2003
Jose Maria De Jesus Vs Esar Builders
National Consumer Disputes Redressal Commission · 2004 1 CPJ 238 : 2004 2 CPR 160
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 45 of 65
Tribunals and Commissions24 Apr 2003Complaint dismissed with costs
Charan Singh Vs Healing Touch Hospital
National Consumer Disputes Redressal Commission · 2003 2 CPC 492 : 2003 2 CPR 95 : 2003 3 CLT 155 : 2003 3 CPJ 62
Tribunals and Commissions24 Apr 2003Appeal allowed
BOARD OF SECONDARY EDUCATION M.P. Vs XEROX MODICOP LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 42
Tribunals and Commissions24 Apr 2003Revision Petition dismissed
New India Assurance Co. Ltd. Vs NAIK WADHUMAL ALIMCHANDANI
National Consumer Disputes Redressal Commission · 2003 3 CLT 581 : 2003 3 CPR 35 : 2003 4 CPJ 76 : 2004 1 CPC 18
Tribunals and Commissions24 Apr 2003Revision Petition dismissed
Hindustan Coca-Cola Beverages (P) Ltd. Vs NARESH THAKKAR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 183
Tribunals and Commissions24 Apr 2003Appeal dismissed
REGENCY VAULTS LIMITED Vs D.C.KHANNA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 567
Tribunals and Commissions24 Apr 2003Complaint dismissed
LT. CDR. T.H. CHOWFIN Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 661
Tribunals and Commissions23 Apr 2003Complaint dismissed
HARI PRASAD CHUNKAI Vs MANNULAL JAGANNATH TRUST HOSPITAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 783
Tribunals and Commissions23 Apr 2003Appeal dismissed
ASHOK KUMAR GARG Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 768
Tribunals and Commissions23 Apr 2003Complaint allowed
Harikishan Vs R.S.E.B.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 468 : 2004 1 CLT 34
Tribunals and Commissions22 Apr 2003Appeal partly allowed
MAHENDRA HYBRID SEEDS CO. LTD. Vs Baburao
National Consumer Disputes Redressal Commission · 2004 2 CPJ 529
Tribunals and Commissions22 Apr 2003Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs SITA RAM GOEL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 574
Tribunals and Commissions22 Apr 2003Appeal partly allowed
ADHIKSHAK, DAKGHAR Vs RAVENDRA KUMAR MISHRA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 664
Tribunals and Commissions17 Apr 2003Appeal No. 939/1997 allowed
Life Insurance Corporation of India Vs MANMATH KUMAR AICH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 554 : 2004 2 CPR 561
Tribunals and Commissions17 Apr 2003Complaint allowed
SUMAN GUPTA Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CLT 615 : 2003 4 CPJ 266
Tribunals and Commissions17 Apr 2003Appeal allowed
DISTRICT COOPERATIVE CENTRAL BANK LTD. Vs Kailash Prasad Tiwari
National Consumer Disputes Redressal Commission · 2003 2 CLT 382 : 2003 2 CPR 195 : 2003 3 CPJ 496
Tribunals and Commissions17 Apr 2003Complaint disposed of
ANAND AUTO CORPORATION (INDIA) Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 63
Tribunals and Commissions17 Apr 2003Complaint allowed with costs
ASHOK MOMIN G.A.S. Vs Bhubaneswar Development Authority
National Consumer Disputes Redressal Commission · 2003 2 CPJ 557 : 2003 3 CLT 648 : 2003 3 CPR 141
Tribunals and Commissions17 Apr 2003
DARSHAN LAL JAIN Vs KOTAK MAHINDRA FINANCE LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 599
Tribunals and Commissions17 Apr 2003
BIJOY KRUSHNA MOHANTY Vs B.N.SAHA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 612