Tribunals and Commissions30 Apr 2003Appeal allowed
Pramod Kumar Rath Vs DEPARTMENT, BAJAJ AUTO LTD. DEPUTY GENERAL MANAGER (SERVICE), SERVICE
National Consumer Disputes Redressal Commission · 2003 3 CPJ 704
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 44 of 65
Tribunals and Commissions30 Apr 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs FAKIR MOHAN PRADHAN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 164
Tribunals and Commissions30 Apr 2003Appeals dismissed
JANASEVA SAHKARI BANK LTD. Vs JYOTSNA SUDHAKAR PANDHYE
National Consumer Disputes Redressal Commission · 2003 2 CPC 590 : 2003 3 CPJ 87
Tribunals and Commissions30 Apr 2003Ordered accordingly.
BIJAYA LAL BISWALAppella Vs PURUSHOTTAM PANDA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 110 : 2004 2 CPR 171
Tribunals and Commissions30 Apr 2003Appeal dismissed
SUBASH CHANDRA MANGUAL Vs PURI GRAMYA BANK
National Consumer Disputes Redressal Commission · 2004 1 CPC 234 : 2004 1 CPJ 155 : 2004 3 CPR 154
Tribunals and Commissions30 Apr 2003Appeal dismissed
Vishwanath Pandey Vs EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT
National Consumer Disputes Redressal Commission · 2003 3 CPJ 258 : 2004 1 CLT 384
Tribunals and Commissions30 Apr 2003Appeal dismissed
K.K.FOAMS INDUSTRIES Vs Punjab Financial Corporation
National Consumer Disputes Redressal Commission · 2004 1 CLT 53 : 2004 1 CPC 306 : 2004 1 CPJ 41
Tribunals and Commissions30 Apr 2003Complaint disposed of
MIRZA NASAR ALI BAIG Vs Branch Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 659
Tribunals and Commissions30 Apr 2003Revision disposed of
BALLARPUR INDUSTRIES LTD. Vs P.K.PADHY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 733
Tribunals and Commissions30 Apr 2003
Saryoo Prasad Roy Vs Chairman Orissa State Housing Board
National Consumer Disputes Redressal Commission · 2003 4 CPJ 47
Tribunals and Commissions29 Apr 2003Appeal dismissed
UNION BANK OF INDIA Vs CHIVUKULA VENKATA RAMANA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 73
Tribunals and Commissions29 Apr 2003Appeals dismissed
TALLURI ANANDA KUMARAppella Vs D.PALLAVI
National Consumer Disputes Redressal Commission · 2004 2 CPC 22 : 2004 2 CPJ 620
Tribunals and Commissions28 Apr 2003Appeal dismissed
Union of India Vs Dalip Kaur
National Consumer Disputes Redressal Commission · 2004 1 CLT 76 : 2004 1 CPC 297 : 2004 2 CPR 453 : 2004 3 CPJ 469
Tribunals and Commissions28 Apr 2003Appeal allowed
CHEEDELLA NARAYANA Vs J.V.G.FINANCE
National Consumer Disputes Redressal Commission · 2003 3 CPJ 360 : 2003 3 CPR 357
Tribunals and Commissions25 Apr 2003Revision Petition dismissed
KALIMATA PLASTIC MACHINERY MANUFACTURERS PVT. LTD. Vs DEEPA PLASTIC INDUSTRIES
National Consumer Disputes Redressal Commission · 2003 2 CPC 82 : 2003 2 CPR 54 : 2003 3 CPJ 5
Tribunals and Commissions25 Apr 2003Appeal allowed
S.K.JAIN Vs HUDA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 96 : 2004 1 CPC 33
Tribunals and Commissions25 Apr 2003Ordered accordingly
PRABHAKAR TRANSPORTERS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 125
Tribunals and Commissions25 Apr 2003Appeal allowed
RAMKISAN RAMCHANDRA KHOBRAGADE Vs MANOJ SHRIPAD PIMPALPURE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 493 : 2004 1 CLT 9
Tribunals and Commissions25 Apr 2003Complaint dismissed
SANGLI DISTRICT PRIMARY TEACHERS CO-OP. BANK LTD. Vs SUHAS PAWAR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 76 : 2004 2 CPR 380
Tribunals and Commissions25 Apr 2003
ARUN PRABHA JAIN Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 29