Tribunals and Commissions14 May 2003Appeal dismissed
New India Assurance Co. Ltd. Vs Suraj Mani
National Consumer Disputes Redressal Commission · 2003 3 CPJ 689
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 42 of 65
Tribunals and Commissions13 May 2003R.P. allowed
STATE BANK OF PATIALA Vs RAJENDER LAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 53 : 2004 1 CPC 83
Tribunals and Commissions13 May 2003Revision Petition dismissed
Devendra Singh Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CLT 76 : 2003 3 CPJ 77
Tribunals and Commissions13 May 2003Revision Petition allowed
BANSI LAL Vs KSHTRIA BHAVISH NIDHI AYUKT
National Consumer Disputes Redressal Commission · 2003 3 CPJ 80
Tribunals and Commissions13 May 2003Appeal dismissed
SHUBHKARAN RICE And GENERAL MILLS Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPJ 367
Tribunals and Commissions13 May 2003Appeal dismissed
K.M.TRIPATHI Vs CHOPRA TELEVISION
National Consumer Disputes Redressal Commission · 2003 4 CPJ 429
Tribunals and Commissions13 May 2003Appeal allowed
ROHIT BANSAL Vs GOLDEN FORESTS (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CPJ 59 : 2003 3 CPR 368 : 2004 1 CPC 80
Tribunals and Commissions12 May 2003Writ Petition allowed
URMILA DEVI Vs DIVISIONAL MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 600
Tribunals and Commissions12 May 2003Appeal dismissed
ABC PERIPHERALS Vs Vinod Kumar Gupta
National Consumer Disputes Redressal Commission · 2004 2 CPJ 763
Tribunals and Commissions12 May 2003Appeal dismissed
EKTA UPPAL Vs ASIAN LACTO INDUSTRIES LIMITED
National Consumer Disputes Redressal Commission · 2004 1 CPC 604 : 2004 1 CPJ 432 : 2004 1 CPR 498
Tribunals and Commissions12 May 2003Appeal dismissed
Pran Nath Bhatia Vs EVERGROWTH TELECOM LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 351
Tribunals and Commissions09 May 2003Appeal dismissed
RAJ KAUR Vs HARWINDER SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 581 : 2004 1 CPJ 517
Tribunals and Commissions09 May 2003Appeal partly allowed
Union of India Vs RASIKLAL D. BATHIYA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 685
Tribunals and Commissions08 May 2003Ordered accordingly
T.V.SUNDERASON Vs Sterling Holiday Resorts (India) Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 549 : 2003 3 CPJ 154 : 2004 1 CLT 325
Tribunals and Commissions08 May 2003Complaint dismissed
MALEE HORTICULTURE PVT. LTD. Vs CHAIRMAN, M.S.E.B.
National Consumer Disputes Redressal Commission · 2003 2 CPC 592 : 2003 3 CPJ 81
Tribunals and Commissions08 May 2003Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs ROOP DAS
National Consumer Disputes Redressal Commission · 2004 1 CPC 573 : 2004 2 CPJ 233
Tribunals and Commissions08 May 2003Appeal dismissed
JAGTAR SINGH Vs KIRPAL SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 565 : 2004 2 CPJ 425
Tribunals and Commissions07 May 2003Appeal dismissed
BRANCH MANAGER, PUNJAB And SIND BANK Vs SUSHEEL KUMAR BANSAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 133
Tribunals and Commissions07 May 2003Revision allowed
SOHAN LAL Vs MUNICIPAL COUNCIL, MANDI GOBINDGARH
National Consumer Disputes Redressal Commission · 2004 1 CPC 572 : 2004 1 CPJ 620
Tribunals and Commissions07 May 2003Appeal allowed
BALWINDER SINGH, J.E., P.S.E.B. Vs OM PARKASH KANDHARI
National Consumer Disputes Redressal Commission · 2004 1 CPC 556 : 2004 2 CPJ 186