Tribunals and Commissions21 May 2003Revision Petition allowed
New India Assurance Co. Ltd. Vs LADU KISHORE SAHU
National Consumer Disputes Redressal Commission · 2003 2 CPC 578 : 2003 3 CPJ 99
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 41 of 65
Tribunals and Commissions21 May 2003Appeal allowed
HARIDWAR DEVELOPMENT AUTHORITY Vs PAWAN KUMAR JAIN
National Consumer Disputes Redressal Commission · 2003 2 CPC 589 : 2003 3 CPJ 84 : 2004 1 CLT 371
Tribunals and Commissions21 May 2003Revision disposed of
INDIAN INSTITUTE OF ENGINEERING STUDIES Vs TEJINDER SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 600 : 2003 3 CPJ 56
Tribunals and Commissions21 May 2003Appeal dismissed in limine
S.P. SACHDEVA Vs B.S.E.S. Rajdhani Power Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 599 : 2003 3 CPJ 57 : 2004 2 CPR 372
Tribunals and Commissions21 May 2003
SURINDER SINGH Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 49 : 2003 2 CPC 573 : 2003 3 CPJ 74 : 2003 3 CPR 126
Tribunals and Commissions21 May 2003
Panni Devi Vs L I C
National Consumer Disputes Redressal Commission · 2003 3 CPJ 15
Tribunals and Commissions20 May 2003Appeal dismissed
SAPNA MITTAL Vs PUNJAB SMALL INDUSTRIES And EXPORT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 259 : 2004 1 CPJ 574
Tribunals and Commissions20 May 2003Appeal dismissed
New India Assurance Co. Ltd. Vs GAINDI DEVI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 267 : 2004 1 CLT 347
Tribunals and Commissions20 May 2003Appeal allowed
SUNDER SINGH RANA Vs Govind Ram
National Consumer Disputes Redressal Commission · 2003 3 CPJ 352 : 2003 3 CPR 478 : 2004 1 CPC 348
Tribunals and Commissions19 May 2003Revision Petition dismissed
SHANTI DEVI Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2003 0 CTJ 977 : 2003 2 CPC 571 : 2003 3 CPJ 72
Tribunals and Commissions19 May 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN Vs KULDIP SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 657 : 2004 1 CPJ 341
Tribunals and Commissions19 May 2003Appeal dismissed.
SATPAL SINGHAppella Vs DELHI JAL BOARD (SOUTH ZONE)
National Consumer Disputes Redressal Commission · 2005 2 CPJ 458
Tribunals and Commissions19 May 2003
TATA REFRACTORIES LTD. Vs CHAIRMAN, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 108
Tribunals and Commissions19 May 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Shingara Singh
National Consumer Disputes Redressal Commission · 2003 3 CLT 97 : 2004 1 CPC 659 : 2004 1 CPJ 396
Tribunals and Commissions19 May 2003Appeal dismissed
National Insurance Co. Ltd. Vs LT. COL. G.S. SANDHU
National Consumer Disputes Redressal Commission · 2004 3 CPJ 351
Tribunals and Commissions19 May 2003Ordered accordingly
R.P.PAREEK Vs CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 450 : 2004 1 CLT 212
Tribunals and Commissions19 May 2003Complaint disposed of
RAJU KUMAR GUPTA Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPR 556 : 2003 4 CPJ 692
Tribunals and Commissions16 May 2003Complaint disposed of
ABDUL RASHID VAID Vs JAMMU DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 4 CPJ 671
Tribunals and Commissions14 May 2003Appeal dismissed
Punjab and Sind Bank Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 251 : 2004 4 CPJ 436
Tribunals and Commissions14 May 2003Appeal disposed of
United India Insurance Company Limited Vs JIYA LAL JAIN
National Consumer Disputes Redressal Commission · 2004 1 CLT 390