Tribunals and Commissions24 May 2003Appeal dismissed
New India Assurance Co. Ltd. Vs H.J.S.BHATIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 212 : 2004 1 CLT 489
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 40 of 65
Tribunals and Commissions23 May 2003Revision Petition dismissed
CHARIT KUMAR Vs ADMINISTRATOR, SARPANCH OF VILLAGE PANCHAYAT RAMBAS
National Consumer Disputes Redressal Commission · 2003 2 CPC 342 : 2003 2 CPR 58 : 2003 3 CLT 109 : 2003 3 CPJ 10
Tribunals and Commissions23 May 2003Complaint dismissed with cost
RAJAN GUPTA Vs CITI BANK
National Consumer Disputes Redressal Commission · 2003 0 CTJ 890 : 2003 2 CPC 601 : 2003 3 CPJ 58
Tribunals and Commissions23 May 2003Appeal dismissed
National Insurance Company Ltd. Vs Gurdip Singh
National Consumer Disputes Redressal Commission · 2004 1 CPC 254 : 2004 1 CPJ 611
Tribunals and Commissions23 May 2003Revision Petition dismissed
Ramesh Chand Verma Vs CHAIRMAN, DISTRICT FORUM, DHOLPUR
National Consumer Disputes Redressal Commission · 2003 3 CPR 52 : 2004 1 CLT 368 : 2004 2 CLT 451 : 2004 2 CPJ 14
Tribunals and Commissions23 May 2003Appeal dismissed
National Insurance Co. Ltd. Vs VED PRAKASH SHAH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 55 : 2004 1 CPR 256
Tribunals and Commissions23 May 2003Appeals dismissed
VITHAL BAPU KHOT Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2003 2 CPC 426 : 2003 3 CPJ 71
Tribunals and Commissions23 May 2003Revision Petition disposed of
AUTHORITY Vs KARAM SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 563 : 2003 3 CPJ 11 : 2004 1 CLT 504
Tribunals and Commissions23 May 2003Revision Petition dismissed
LALCO ENTERPRISES Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2003 2 CPC 568 : 2003 3 CPJ 42
Tribunals and Commissions23 May 2003Revision Petition allowed
RAM DEO SINGH @ RAM DEO PRASAD SINGH Vs BIHAR STATE HOUSING CO-OPERATIVE FEDERATION LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPC 564 : 2003 3 CPJ 13
Tribunals and Commissions23 May 2003Revision Petition allowed
OSURI DEVENDRA PHANIKAR Vs DESK TO DESK COURIERS And CARGO LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 160 : 2003 3 CPJ 60 : 2003 3 CPR 25
Tribunals and Commissions23 May 2003Appeal dismissed
K.G.KUMARAN Vs SANTHARAM SHETTY
National Consumer Disputes Redressal Commission · 2003 2 CPC 360 : 2003 2 CPR 81 : 2003 3 CLT 151 : 2003 4 CPJ 151
Tribunals and Commissions23 May 2003Appeal allowed
P.S.AGARWAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 579
Tribunals and Commissions23 May 2003
SYED TABSUM Vs A.SEETA RAMA RAJU
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 5 : 2003 3 CPJ 8
Tribunals and Commissions22 May 2003Appeal dismissed
AJMER VIDYUT VITRAN NIGAM LTD. Vs Sitaram
National Consumer Disputes Redressal Commission · 2004 2 CPJ 158
Tribunals and Commissions22 May 2003Appeal dismissed
VINOD KUMAR NAGRATH Vs DELHI FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2005 3 CPJ 18
Tribunals and Commissions21 May 2003Appeal dismissed
HAKAM SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPJ 533
Tribunals and Commissions21 May 2003Revisions Petitions disposed of
Punjab and Sind Bank Vs PUNJAB AND SIND BANK , SUKHRAJ BAJWA
National Consumer Disputes Redressal Commission · 2004 2 CPC 184 : 2004 3 CPJ 1
Tribunals and Commissions21 May 2003Appeal allowed
NEW JAIPUR DYEING AND TENT WORKS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 140
Tribunals and Commissions21 May 2003Complaint dismissed.
PRAVEEN KUMAR SINGHLA Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 0 CTJ 764 : 2003 2 CPC 558 : 2003 3 CPJ 27 : 2003 3 CPR 56 : 2004 1 CLT 352