Tribunals and Commissions30 May 2003Appeal dismissed
POST MASTER, GENERAL POST OFFICE Vs MOHD. NAIM
National Consumer Disputes Redressal Commission · 2004 1 CPJ 249
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 38 of 65
Tribunals and Commissions30 May 2003Appeal allowed
New India Assurance Co. Ltd. Vs Sher Singh
National Consumer Disputes Redressal Commission · 2003 3 CPJ 319
Tribunals and Commissions30 May 2003Appeal dismissed
National Insurance Co. Ltd. Vs MADHVA NAND
National Consumer Disputes Redressal Commission · 2003 3 CPJ 451
Tribunals and Commissions30 May 2003Appeal allowed
National Insurance Co. Ltd. Vs HARJIT KUMAR DABAR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 701
Tribunals and Commissions29 May 2003Appeal dismissed
PATEL CONSTRUCTIONS CO. Vs MOHAMMED AMJADULLAH
National Consumer Disputes Redressal Commission · 2003 0 CTJ 759 : 2003 2 CPC 389 : 2003 2 CPC 559 : 2003 2 CPR 64 : 2003 3 CLT 110 : 2003 3 CPJ 29 : 2004 1 CLT 522
Tribunals and Commissions29 May 2003Appeal allowed
GOVIND RAM MITTAL Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 439
Tribunals and Commissions29 May 2003Revision Petition allowed
Eicher Tractor Ltd. Vs LATE CHITRANJAN PRASAD SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 387 : 2003 2 CPR 57 : 2003 3 CLT 102 : 2003 3 CPJ 26
Tribunals and Commissions29 May 2003Appeal allowed
SANDEEP KUMAR TANDONAppella Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 2 CPJ 675
Tribunals and Commissions29 May 2003Ordered accordingly
BIRLA VXL LTD. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 662 : 2003 2 CPC 582 : 2003 3 CPJ 111
Tribunals and Commissions29 May 2003Revision Petition disposed of
C.C.CHOUBAL Vs PANKAJ SRIVASTAVA
National Consumer Disputes Redressal Commission · 2003 3 CLT 88 : 2003 3 CPR 20 : 2003 4 CPJ 111 : 2004 1 CPC 38
Tribunals and Commissions29 May 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs Rajiv Sharma
National Consumer Disputes Redressal Commission · 2003 3 CPJ 109 : 2004 1 CPR 255
Tribunals and Commissions29 May 2003Appeal allowed
Mahesh Mishra Vs Ram Swaroop
National Consumer Disputes Redressal Commission · 2004 3 CLT 63 : 2004 3 CPJ 158
Tribunals and Commissions29 May 2003
SHIKHA SHARMA Vs INFOTECH ELECTRONICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 201 : 2004 1 CLT 474
Tribunals and Commissions29 May 2003Appeal allowed
Bharat Sanchar Nigam Ltd. Vs RAKESH SAXENA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 228
Tribunals and Commissions29 May 2003Appeal dismissed
G.S.GOSWAMI Vs BHARAT HEAVY ELECTRONICS LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 312
Tribunals and Commissions29 May 2003Appeal disposed of
Life Insurance Corpn. of India Vs MAMATA ROY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 359 : 2004 1 CPC 326
Tribunals and Commissions29 May 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Bhagwan Dass
National Consumer Disputes Redressal Commission · 2005 1 CPJ 371
Tribunals and Commissions29 May 2003Complaint dismissed
RAJENDRA KUMARI Vs CHAIRMAN AND MANAGING DIRECTOR, ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 63
Tribunals and Commissions29 May 2003Appeal allowed
United India Insurance Co. Ltd. Vs KEWAL KRISHNA MADAN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 513
Tribunals and Commissions29 May 2003Appeal allowed
Ram Singh Vs WARAICH TOURS And TRAVELS
National Consumer Disputes Redressal Commission · 2003 3 CPJ 551