Tribunals and Commissions04 Jun 2003Appeal dismissed
GOLDLINE AUTOMOBILES Vs DEEPEE COMPUTER FORMS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 650
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 37 of 65
Tribunals and Commissions04 Jun 2003Appeal disposed of
Urban Improvement Trust Vs MAHADEV
National Consumer Disputes Redressal Commission · 2004 1 CPJ 465
Tribunals and Commissions04 Jun 2003Appeal dismissed
ANIL NADIR Vs RAKESH DULLU
National Consumer Disputes Redressal Commission · 2003 3 CPJ 401 : 2003 3 CPR 308 : 2004 1 CLT 70
Tribunals and Commissions04 Jun 2003Appeal disposed of
ARAWALI AUTOMOBILES (P) LTD. Vs JAGDISH PRASAD SAINI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 471
Tribunals and Commissions04 Jun 2003Appeal dismissed
MURARI LAL Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2003 4 CPJ 622 : 2004 1 CLT 230
Tribunals and Commissions04 Jun 2003R.Ps. disposed of
GREEN CHANNEL CHIT FUNDS And FINANCE CO. Vs PAPIL JAIN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 549 : 2004 1 CLT 123 : 2004 1 CPC 50
Tribunals and Commissions03 Jun 2003Appeal dismissed
Bharat Sanchar Nigam Ltd. Vs NARESH KUMAR AGARWAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 256 : 2004 1 CLT 536
Tribunals and Commissions03 Jun 2003Appeal allowed
National Insurance Co. Ltd. Vs NAZIR AHMAD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 287 : 2004 1 CLT 545
Tribunals and Commissions03 Jun 2003Appeal dismissed
United India Insurance Co. Ltd. Vs RAM KUMAR GOYAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 488 : 2003 3 CPR 374
Tribunals and Commissions02 Jun 2003Appeal allowed
AMAR CHAND KUMAWAT Vs LIC of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 154
Tribunals and Commissions02 Jun 2003Appeal allowed
United India Insurance Co. Ltd. Vs Lala
National Consumer Disputes Redressal Commission · 2003 3 CLT 700 : 2003 4 CPJ 190
Tribunals and Commissions02 Jun 2003Revision disposed of
PREMIER ELECTRO MECHANICALS Vs SECRETARY, M.P. RAJYA VIDHIK SEVA PRADHIKARAN-Non-applicant
National Consumer Disputes Redressal Commission · 2003 3 CPJ 248
Tribunals and Commissions02 Jun 2003Appeal dismissed
Municipal Council, Ajmer Vs Arun Sharma
National Consumer Disputes Redressal Commission · 2004 2 CPC 90 : 2004 2 CPJ 324
Tribunals and Commissions30 May 2003
M/s. Mujaddady Estates (P) Ltd. and others Vs Mohd. Ashraf and others
National Consumer Disputes Redressal Commission · 2003 2 CPC 352 : 2003 4 AWC 153 : 2003 5 ALT 1
Tribunals and Commissions30 May 2003Appeal allowed with costs
Himat Singh Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 1 CPJ 100
Tribunals and Commissions30 May 2003Appeal dismissed
POST MASTER, GENERAL, SECTOR 17 Vs ADALAT CHAUHAN
National Consumer Disputes Redressal Commission · 2004 1 CPC 648 : 2004 1 CPJ 498 : 2004 1 CPR 559 : 2004 2 CLT 370
Tribunals and Commissions30 May 2003Appeal dismissed
RANI Vs L.I.C.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 83
Tribunals and Commissions30 May 2003Appeal allowed
MANJIT RANIAppella Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 415 : 2004 2 CPJ 667
Tribunals and Commissions30 May 2003Dismissed
NATIONAL INSURANCE COMPANY Vs BHAJAN SINGH BAL
National Consumer Disputes Redressal Commission · 2004 1 CPC 568 : 2004 1 CPJ 462 : 2004 2 CLT 308
Tribunals and Commissions30 May 2003Appeal dismissed
ORIENTAL INSURANCE COMPANY Vs S. SURINDERPAL SINGH
National Consumer Disputes Redressal Commission · 2004 2 CPJ 105