Tribunals and Commissions11 Jun 2003Revision Petition dismissed.
R.L.CHOPRAPetition , For the : Mr. Mukesh Kr. Verma, Advocate. Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2004 1 CPJ 44 : 2004 2 CPR 142
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 36 of 65
Tribunals and Commissions11 Jun 2003Appeal disposed of
Life Insurance Corporation of India Vs HARISH JOSHI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 643
Tribunals and Commissions10 Jun 2003Appeal dismissed
P.B.SRINIVASA RAO Vs SHRI SHAKTHI LPG GAS LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 537
Tribunals and Commissions10 Jun 2003Appeal dismissed
ALI KAPADIA Vs UDAY R.JOSHI
National Consumer Disputes Redressal Commission · 2004 1 CPC 237 : 2004 1 CPJ 218
Tribunals and Commissions10 Jun 2003Appeal dismissed
CHALLA PARABRAHMA RAO Vs DIVISIONAL MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 107
Tribunals and Commissions10 Jun 2003Appeal dismissed
YUGENDAR GAS AGENCIES Vs VAMSHI GAS AGENCIES
National Consumer Disputes Redressal Commission · 2004 2 CPJ 375
Tribunals and Commissions10 Jun 2003Appeal dismissed
SAURABH NAGPAL Vs ROYAL JORDANIAN AIRLINES
National Consumer Disputes Redressal Commission · 2003 3 CPJ 456 : 2003 3 CPR 337 : 2004 1 CLT 58
Tribunals and Commissions10 Jun 2003Appeal dismissed
MANAGER, DESK TO DESK CARGO AND COURIER SERVICE Vs ASHISH SUHAS ROY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 480 : 2003 3 CPR 242
Tribunals and Commissions10 Jun 2003Appeal dismissed
Senior Superintendent of Post Offices Vs ANUKIRITI LEASING AND EXPORTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 617
Tribunals and Commissions10 Jun 2003Appeal dismidssed
Unit Trust of India Vs P. MURALI KRISHNA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 644
Tribunals and Commissions09 Jun 2003Appeal allowed
BABULAL GODIKA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 376
Tribunals and Commissions09 Jun 2003Appeal allowed
Gafoor Khan Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 589 : 2003 4 CPJ 275
Tribunals and Commissions09 Jun 2003Appeal allowed
Municipal Council Vs ROSHAN LAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 448
Tribunals and Commissions09 Jun 2003Appeal dismissed
MANJIT KAUR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 608 : 2004 2 CPR 56
Tribunals and Commissions06 Jun 2003Appeal dismissed
A. EN., PHED Vs AMAR SINGH SAINI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 579
Tribunals and Commissions06 Jun 2003Complaint allowed
CHRISTINA SOLOMAN DAVID Vs VIKRAM DAVE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 131
Tribunals and Commissions06 Jun 2003Appeal dismissed
MADHYA PRADESH CRICKET ASSOCIATION Vs ASWINI VERMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 349 : 2004 1 CPC 351
Tribunals and Commissions06 Jun 2003Appeal dismissed
KAMAL MOTOR CO. Vs SHYAM CHOUDHARY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 524
Tribunals and Commissions06 Jun 2003Complaint dismissed
DUDHAGANGA VEDAGANGA SAHAKARI SAKHAR KARKHANA LIMITED Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 80
Tribunals and Commissions05 Jun 2003Complaint dismissed
MADHOPRASAD SARAF Vs RAJENDRA MINING AND SPARES CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 296