Tribunals and Commissions01 Jul 2003Appeal partly allowed
KONKAN VIBHAGIYA COMMITTEE Vs KIRAN NARAYAN DANGI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 71
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 34 of 65
Tribunals and Commissions30 Jun 2003Appeal dismissed
JAGRAJ @ JAGRAM RATHI Vs LIC of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 353
Tribunals and Commissions27 Jun 2003
CHILIKA LAKE ICE FACTORY Vs CENTRAL ELECTRICITY SUPPLY CO. OF ORISSA LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 91 : 2004 2 CPJ 338
Tribunals and Commissions27 Jun 2003
M Madhavan Vs Atul Realty Pvt Ltd
National Consumer Disputes Redressal Commission · 2004 1 CPJ 451
Tribunals and Commissions26 Jun 2003Appeal dismissed
GAMA BUILDERS Vs ANTHONY GABRIEL D'SOUZA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 512
Tribunals and Commissions25 Jun 2003Appeal dismissed
VIMLA AGGARWAL Vs MUKESH BATRA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 613 : 2004 1 CLT 234
Tribunals and Commissions24 Jun 2003Complaint partly allowed
MEHBOOB DADAPIR NARANGI Vs UNITED INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 539 : 2004 2 CLT 343
Tribunals and Commissions24 Jun 2003Appeal disposed of
GENERAL MANAGER, STATE BANK OF INDIA Vs ANAND SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 643 : 2004 2 CPJ 189 : 2004 2 CPR 500
Tribunals and Commissions24 Jun 2003Appeal dismissed
HARDEEP KAUR Vs Satinder Saluja
National Consumer Disputes Redressal Commission · 2003 2 CPR 415 : 2003 4 CPJ 446 : 2004 1 CLT 102
Tribunals and Commissions24 Jun 2003Appeals dismissed
SHRENIK MARBLES LTD. Vs SPEEDLINE MOTORS (P) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 520
Tribunals and Commissions24 Jun 2003Complaint allowed
SHIV DEVI AGARWAL Vs Union of India
National Consumer Disputes Redressal Commission · 2003 4 CPJ 551 : 2004 1 CLT 191
Tribunals and Commissions23 Jun 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs SHYAMLAL AGRAWAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 646
Tribunals and Commissions23 Jun 2003
Gurudas S. Morajkar Vs Seema Kharangate-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 154
Tribunals and Commissions20 Jun 2003Complaint dismissed
JAYGANRAJ ENTERPRISES Vs MANAGING DIRECTOR, TATA FINANCE COMPANY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 198 : 2004 1 CPR 383
Tribunals and Commissions19 Jun 2003Appeal dismissed
INDIAN OIL CORPN. LTD. Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 2004 2 CPC 561 : 2004 3 CPJ 112
Tribunals and Commissions19 Jun 2003Complaint dismissed
P.GOPINATHAN Vs ANAND SOMAYA
National Consumer Disputes Redressal Commission · 2003 3 CLT 703 : 2003 4 CPJ 92 : 2004 2 CPR 381
Tribunals and Commissions18 Jun 2003Complaint allowed with costs
KARRI MAHALAXMI Vs Divisional Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 660
Tribunals and Commissions18 Jun 2003Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER, BARODA Vs ANITA MAHENDRU
National Consumer Disputes Redressal Commission · 2004 1 CPJ 172
Tribunals and Commissions18 Jun 2003Revision disposed of
Seshagiri Rao Vs VIJAYA KUMARI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 254
Tribunals and Commissions18 Jun 2003Appeal dismissed
Ramesh Bhardwaj Vs BOARD OF SECONDARY EDUCATION
National Consumer Disputes Redressal Commission · 2005 1 CPJ 318