Tribunals and Commissions10 Jul 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs GARAPATI TARAKA MOHAN
National Consumer Disputes Redressal Commission · 2004 2 CPJ 126 : 2004 3 CPR 708
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 32 of 65
Tribunals and Commissions10 Jul 2003Petitions dismissed
DARSHAN KHURANA Vs Pushpa Lata
National Consumer Disputes Redressal Commission · 2004 2 CPJ 168
Tribunals and Commissions10 Jul 2003Appeal dismissed
GADI V.KALESWARA RAO Vs Superintendent of Post Offices
National Consumer Disputes Redressal Commission · 2003 4 CPJ 420 : 2004 1 CPR 251
Tribunals and Commissions10 Jul 2003
GARIMA GUPTA Vs SINGHAL HOSPITAL AND FAMILY WELFARE CENTRE
National Consumer Disputes Redressal Commission · 2004 1 CPR 507 : 2004 4 CPJ 635
Tribunals and Commissions10 Jul 2003Appeal dismissed
GURPREET SINGH Vs HARMAN MILKFOODS LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 561 : 2004 1 CLT 335
Tribunals and Commissions09 Jul 2003Revision Petition dismissed
B.K. PRABHA Vs SECRETARY, KENDRIYA UPADYARASANGA
National Consumer Disputes Redressal Commission · 2004 1 CPC 482 : 2004 1 CPJ 127 : 2004 2 CLT 304
Tribunals and Commissions09 Jul 2003Appeal dismissed
SUSHIL KUMAR Vs GENERAL MANAGER, M.T.N.L.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 599
Tribunals and Commissions09 Jul 2003Appeal disposed of.
SHRIRAM GOVINDRAM PUNIAAppella Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 2004 1 CPC 223 : 2004 1 CPJ 69
Tribunals and Commissions09 Jul 2003Appeal dismissed
Govind Ram Aggarwal Vs V.P.GUPTA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 110 : 2003 3 CPR 360
Tribunals and Commissions09 Jul 2003Appeal disposed of
ASHOK RAGHUNATH DESAI Vs CHAIRMAN, LIC MUTUAL FUND
National Consumer Disputes Redressal Commission · 2004 2 CPJ 159
Tribunals and Commissions09 Jul 2003Appeal dismissed in limine
SILVER OAKS HEALTH AND TOURIST RESORT (P) LTD. Vs JASBEEN K.GREWAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 449
Tribunals and Commissions09 Jul 2003
Nasim Ahsan And Co Vs Branch Manager Oriental Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2003 3 CPJ 103
Tribunals and Commissions08 Jul 2003Appeal dismissed
PUDA Vs JAI RAM
National Consumer Disputes Redressal Commission · 2004 1 CLT 638 : 2004 1 CPC 526 : 2004 2 CPJ 323
Tribunals and Commissions07 Jul 2003Complaint disposed of
NOMAN ALI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 1 CPJ 714
Tribunals and Commissions07 Jul 2003Appeal partly allowed.
V.K.Date, Member UNIQUE AUTOMOBILESAppella Vs DATTAJIRAO DNYANU SAWANT
National Consumer Disputes Redressal Commission · 2004 1 CPC 232 : 2004 1 CPJ 142 : 2004 2 CPR 69
Tribunals and Commissions07 Jul 2003Appeal allowed
KRISHNA KUMAR Vs SUBHASH BANSAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 487
Tribunals and Commissions07 Jul 2003Complaint dismissed
INDIAN ELECTRIC AND TRANSFORMER CO. Vs United Bank of India
National Consumer Disputes Redressal Commission · 2003 3 CLT 699 : 2003 4 CPJ 189
Tribunals and Commissions07 Jul 2003
STERLING HOLIDAY RESORTS (I) LTD. Vs SATISH B. KHATAL PATIL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 348 : 2004 2 CPC 232
Tribunals and Commissions04 Jul 2003Appeal dismissed
HIMALAYA FOOD CO Vs Dhanpat
National Consumer Disputes Redressal Commission · 2004 2 CPJ 692
Tribunals and Commissions04 Jul 2003Complaint dismissed
JAIRAJ JAVA Vs Citi Bank N.A.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 139