Tribunals and Commissions14 Jul 2003Appeal allowed
ARANYA ELECTRICALS And SOUND SERVICES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 226 : 2004 1 CPR 337
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 31 of 65
Tribunals and Commissions14 Jul 2003Appeal dismissed
Mohd. Naseem Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 235 : 2004 1 CPJ 214
Tribunals and Commissions14 Jul 2003Application dismissed
EASTERN TELECOM AND TECHNOLOGY LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 104 : 2004 2 CPR 392
Tribunals and Commissions14 Jul 2003Appeal dismissed
MITALI SAHA AND MAYA SAHA Vs ANZ Grindlays Bank
National Consumer Disputes Redressal Commission · 2003 4 CPJ 210
Tribunals and Commissions14 Jul 2003Appeal dismissed
National Insurance Company Ltd. Vs MIHIJAM VANASPATI LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 335
Tribunals and Commissions14 Jul 2003Appeal dismissed
LADOO RAM TOSHNIWALA Vs RAJASTHAN LAGHU UDHYOG NIGAM LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 623
Tribunals and Commissions14 Jul 2003Appeal partly allowed
Branch Manager, Oriental Insurance Co. Ltd. Vs PREMKRISHNA PANNALAL SHUKLA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 547 : 2004 1 CLT 120
Tribunals and Commissions14 Jul 2003
ANITA AHUJA Vs BANWARI LAL ARORA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 47 : 2003 3 CPJ 137
Tribunals and Commissions14 Jul 2003
D K Lall Vs Samrat Shipping And Transport Systems Pvt Ltd
National Consumer Disputes Redressal Commission · 2003 1 CPC 523 : 2003 1 CPR 331 : 2003 3 CPJ 113 : 2004 1 CLT 300
Tribunals and Commissions11 Jul 2003Complaint allowed
HRUSHIKESH DASH Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 2004 2 CPJ 656
Tribunals and Commissions11 Jul 2003Appeals dismissed
NAGAR SUDHAR NYAS Vs Usha
National Consumer Disputes Redressal Commission · 2004 2 CPC 310 : 2004 3 CPJ 373
Tribunals and Commissions11 Jul 2003Appeal allowed
Union of India Vs NEHA CHANDRAKANT SHUKLA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 401
Tribunals and Commissions11 Jul 2003Complaint partly allowed
MAYA SINGH Vs CHAIRMAN, LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 4 CPJ 453 : 2004 1 CLT 26
Tribunals and Commissions11 Jul 2003Appeal dismissed
SUKHBIR SINGH Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CPJ 633 : 2004 2 CLT 20
Tribunals and Commissions11 Jul 2003Appeal dismissed
Union of India Vs PRITAM SINGH MOTI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 599 : 2004 1 CLT 281
Tribunals and Commissions11 Jul 2003Appeal dismissed
HARIDWAR DEVELOPMENT AUTHORITY Vs Mahendra Pratap Singh
National Consumer Disputes Redressal Commission · 2003 3 CPJ 638
Tribunals and Commissions10 Jul 2003Petition dismissed
Maya Tripathi Vs Senior Divisional Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 6 AWC 5390 : 2004 3 CPJ 491
Tribunals and Commissions10 Jul 2003Revision Petitions dismissed
SIPANI AUTOMOBILES LTD. Vs KIRTI MALVIYA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 142 : 2003 47 SCL 364
Tribunals and Commissions10 Jul 2003Appeal allowed
National Insurance Co. Ltd. Vs SONIC SURGICAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 144
Tribunals and Commissions10 Jul 2003Appeal allowed
ARJUN Vs PATIDAR SAMAJ CHHATRAWAS SAMITI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 467