Tribunals and Commissions21 Jul 2003Appeal allowed
KOTA OPEN UNIVERSITY Vs Ravi Kumar Sharma
National Consumer Disputes Redressal Commission · 2004 3 CPJ 592 : 2005 1 CPR 680
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 29 of 65
Tribunals and Commissions18 Jul 2003Revision Petition dismissed
V.K.NAYAR Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2003 3 CPJ 130
Tribunals and Commissions18 Jul 2003Revision Petition dismissed
GOLDTECH SCALES And SYSTEMS PVT. LTD. Vs GURMUKH SINGH
National Consumer Disputes Redressal Commission · 2003 3 CLT 195 : 2003 3 CPJ 127 : 2003 3 CPR 4
Tribunals and Commissions18 Jul 2003Revision Petition dismissed
KRISHNA NAND JOSHI Vs DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 129 : 2003 3 CPR 2
Tribunals and Commissions18 Jul 2003Revision Petition allowed
KIRPAL SINGH Vs HUDA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 131 : 2003 3 CPR 6
Tribunals and Commissions18 Jul 2003Appeal dismissed
TICKET CHECKING INSPECTOR, R.V. RAO Vs DUGGIRALA RAMAMANI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 533
Tribunals and Commissions18 Jul 2003Appeal allowed
United India Insurance Company Ltd. Vs PREM SAGAR SINGH
National Consumer Disputes Redressal Commission · 2003 2 UC 1040 : 2003 4 CPJ 579 : 2004 1 CLT 332
Tribunals and Commissions18 Jul 2003Appeal allowed
CHOPRA SUJANMAL HEERALAL Vs MODI TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2003 2 CPR 105 : 2004 1 CLT 358 : 2004 2 CPJ 85
Tribunals and Commissions17 Jul 2003Revision Petition dismissed
SHIKAR SAHKARI AVAS SAMITHI Vs PRAVEEN SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 596 : 2003 3 CPJ 91
Tribunals and Commissions17 Jul 2003Appeal partially allowed
ARADHYA BUILDERS, DEVELOPERS And PROMOTERS Vs HARBANSLAL RAMSARAN KHURANA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 632
Tribunals and Commissions17 Jul 2003Appeal allowed
P.S.TOMAR Vs KIRAN DUDEJA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 592
Tribunals and Commissions17 Jul 2003Appeal allowed
PRABANDHAK, RASHTRIYA BEEJ NIGAM Vs SATNAM SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPR 481 : 2004 4 CPJ 15
Tribunals and Commissions17 Jul 2003Appeal disposed of
AAR PEE APARTMENTS PVT. LTD. Vs NEELAM CHAWLA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 150
Tribunals and Commissions17 Jul 2003Revision Petition dismissed
BHURE KHAN Vs UCO Bank
National Consumer Disputes Redressal Commission · 2003 3 CPJ 162
Tribunals and Commissions17 Jul 2003
S.V.U.L. PROJECTS LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CLT 452
Tribunals and Commissions17 Jul 2003Complaint dismissed
K.S.BHATIA Vs JEEVAN HOSPITAL
National Consumer Disputes Redressal Commission · 2003 2 CPC 523 : 2003 3 CPR 110 : 2003 4 CPJ 9
Tribunals and Commissions17 Jul 2003appeal is dismissed
ASHOK KUMAR MISHRA Vs BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 30 : 2003 2 CPC 580 : 2003 3 CPJ 86
Tribunals and Commissions16 Jul 2003Appeal dismissed
KARIMBHAI DESAI Vs MAHENDRA J.THAKKAR
National Consumer Disputes Redressal Commission · 2004 1 CPJ 543
Tribunals and Commissions16 Jul 2003Appeal dismissed
DIRECTOR GENERAL, DEPARTMENT OF POST Vs MRS. POONAM KUMARI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 506
Tribunals and Commissions16 Jul 2003Appeal allowed
SHANU JAIN Vs GOLDEN FOREST (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2003 3 CLT 516 : 2003 4 CPJ 176