Tribunals and Commissions29 Jul 2003Revision Petition dismissed
HUDA Vs KAPIL CHAWLA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 57
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 27 of 65
Tribunals and Commissions29 Jul 2003Revision Petitions dismissed
HUDA Vs ANITA CHAUDHARY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 148 : 2003 3 CPR 45 : 2004 1 CLT 381
Tribunals and Commissions29 Jul 2003Appeals allowed
G.D. SINGH Vs Parminder Singh
National Consumer Disputes Redressal Commission · 2004 1 CLT 690 : 2004 2 CPJ 179
Tribunals and Commissions29 Jul 2003Complaint disposed of
SAVIKAR PLYBOARDS LIMITED Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CPJ 424 : 2003 3 CPR 379
Tribunals and Commissions29 Jul 2003Appeal dismissed
CALCUTTA EXPRESS ROADLINES PVT. LTD. Vs CADILA HEALTHCARE LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 517
Tribunals and Commissions29 Jul 2003Appeal dismissed
Life Insurance Corporation of India Vs MEERA DEVAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 525 : 2003 3 CPR 453 : 2004 1 CLT 479
Tribunals and Commissions28 Jul 2003Appeal partly allowed
POST MASTER, HEAD POST OFFICE, RAJKOT Vs JAIN ENAMEL WORKS
National Consumer Disputes Redressal Commission · 2004 3 CLT 689 : 2004 3 CPJ 526
Tribunals and Commissions28 Jul 2003Appeal dismissed
SURENDRE M. MITTAL Vs New Delhi Municipal Corporation
National Consumer Disputes Redressal Commission · 2004 2 CPJ 606
Tribunals and Commissions28 Jul 2003
General Manager, Eastern Railway Vs RAKHAL CHANDRA BHATTACHARJEE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 356
Tribunals and Commissions28 Jul 2003Appeals Partly allowed
New India Assurance Co. Ltd. Vs RAJENDRA SINGH BAJAJ
National Consumer Disputes Redressal Commission · 2003 3 CPR 87 : 2003 4 CPJ 435 : 2004 1 CLT 161
Tribunals and Commissions28 Jul 2003Appeal dismissed
LOVELY STORES Vs Laxmi Devi
National Consumer Disputes Redressal Commission · 2003 2 UC 1120 : 2003 4 CPJ 466 : 2004 1 CLT 145
Tribunals and Commissions28 Jul 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs GARJIT KAUR
National Consumer Disputes Redressal Commission · 2004 1 CLT 622 : 2004 2 CPJ 470
Tribunals and Commissions28 Jul 2003
Ghulam Hassan Shah Vs J. And K. BANK SRINAGAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 584
Tribunals and Commissions25 Jul 2003Appeal dismissed
HULASH CHANDRA Vs ESCORTS G.C.B. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 696 : 2003 4 CPJ 98 : 2004 1 CPC 10
Tribunals and Commissions25 Jul 2003Appeal dismissed
INDERJIT KAUR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CLT 640 : 2003 3 CPJ 506 : 2003 3 CPR 939
Tribunals and Commissions25 Jul 2003Appeal disposed of
RAJ KRISHAN BATTA Vs ALLIED INDUSTRIES
National Consumer Disputes Redressal Commission · 2004 1 CLT 629 : 2004 2 CPC 101 : 2004 2 CPJ 312
Tribunals and Commissions25 Jul 2003Appeal dismissed
GURDEV SINGH Vs Ajmer Singh
National Consumer Disputes Redressal Commission · 2004 1 CLT 636 : 2004 1 CPC 686 : 2004 4 CPJ 354
Tribunals and Commissions25 Jul 2003Appeal dismissed
TELECOM, URBAN, SIRHIND Vs Ranjit Kaur
National Consumer Disputes Redressal Commission · 2004 4 CPJ 737
Tribunals and Commissions25 Jul 2003petition is dismissed
BALESHWAR PRASAD Vs FIRTU DAS MAHANT
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 43
Tribunals and Commissions24 Jul 2003Revision Petition dismissed
PRAVEEN RANI Vs Punjab School Education Board
National Consumer Disputes Redressal Commission · 2003 3 CLT 197 : 2003 3 CPJ 164 : 2003 3 CPR 12 : 2004 2 CPC 506 : 2004 3 CPJ 70