Tribunals and Commissions07 Aug 2003Revision Petition dismissed
National Insurance Co. Ltd. Vs KRISHNA KUMAR MISHRA
National Consumer Disputes Redressal Commission · 2003 2 CPC 522 : 2003 3 CPR 144 : 2003 4 CPJ 5
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 25 of 65
Tribunals and Commissions07 Aug 2003Complaint dismissed
ASHISH MOHAN GUPTA Vs T.V.SUNDRAM IYENGER AND SONS LTD. (TOOLS AND GARAGE EQUIPMENTS)
National Consumer Disputes Redressal Commission · 2003 4 CPJ 212
Tribunals and Commissions07 Aug 2003Appeal disposed of
BANK OF BARODA Vs VIVEK MITTAL
National Consumer Disputes Redressal Commission · 2004 2 CLT 558 : 2004 2 CPJ 238
Tribunals and Commissions07 Aug 2003Complaint disposed of
LADHARAM LALCHAND RAJANI Vs CHAIRMAN, GREATER BOMBAY CO-OP BANK LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 247 : 2004 1 CPJ 243 : 2004 2 CPR 483
Tribunals and Commissions07 Aug 2003Appeals dismissed
RAJASTHAN GASES LTD. Vs G.K.BHATNAGAR
National Consumer Disputes Redressal Commission · 2003 3 CLT 689 : 2003 4 CPJ 316 : 2004 1 CPR 238
Tribunals and Commissions07 Aug 2003Appeal allowed
Lakshmi Narain Vs RAJASTHAN AVASAN MANDAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 336
Tribunals and Commissions07 Aug 2003Appeal partly allowed
Union of India Vs RAJESHWAR TIWARY
National Consumer Disputes Redressal Commission · 2003 4 CPJ 678 : 2004 1 CPR 62 : 2004 2 CLT 72
Tribunals and Commissions06 Aug 2003Revision Petition dismissed
AKASH GANGA BUILDERS And ENGG. (P) LTD. Vs SHANTA RANI SHARMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 147
Tribunals and Commissions06 Aug 2003Complaints disposed of
BHARATI BANERJEE Vs C.M.S. COMPUTERS LTD.
National Consumer Disputes Redressal Commission · 2003 3 CLT 497 : 2003 3 CLT 584 : 2003 3 CPR 89 : 2003 4 CPJ 67 : 2004 1 CPC 13 : 2004 1 CPR 110
Tribunals and Commissions06 Aug 2003Complaint dismissed
JAGAT NARAYAN CHAUBE Vs ACHAL SEPAHA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 435 : 2004 1 CPR 671
Tribunals and Commissions06 Aug 2003Appeal disposed of
GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION Vs Krishan Kumar Sharma
National Consumer Disputes Redressal Commission · 2003 4 CPJ 222
Tribunals and Commissions06 Aug 2003Appeal allowed
U.P.AVAS VIKAS PARISHAD Vs HARNARAYAN GUPTA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 415 : 2004 1 CPR 91
Tribunals and Commissions06 Aug 2003Appeal allowed
DIVISIONAL RAILWAY MANAGER, NORTH-EAST RAILWAYS Vs MAULANA ABDUL KALAM AZAD MINORITIES SOCIETY
National Consumer Disputes Redressal Commission · 2003 3 CLT 624 : 2003 4 CPJ 487
Tribunals and Commissions06 Aug 2003Appeal dismissed
United India Insurance Co. Ltd. Vs BURGIGUL PHOTOSTAT
National Consumer Disputes Redressal Commission · 2004 4 CPJ 752 : 2005 1 CPR 510
Tribunals and Commissions05 Aug 2003Appeal dismissed
CHIEF ENGINEER, GUJARAT ELECTRICITY BOARD Vs MAKWANA ASHOK KUMAR MULJIBHAI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 393 : 2004 1 CPR 413
Tribunals and Commissions04 Aug 2003Complaint allowed
KONARK ROLLER FLOUR MILLS PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 962 : 2003 2 CPC 545 : 2003 3 CPJ 149 : 2003 3 CPR 47 : 2004 1 CLT 374
Tribunals and Commissions04 Aug 2003Revision Petition dismissed
MAYA DEVI KESHWANI Vs M.P.Housing Board
National Consumer Disputes Redressal Commission · 2003 3 CPJ 161
Tribunals and Commissions04 Aug 2003Revision Petitions allowed
PUNJAB STATE ELECTRICITY BOARD Vs ZORA SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 169 : 2003 3 CPR 21 : 2004 1 CLT 499
Tribunals and Commissions04 Aug 2003Appeal dismissed
Vijay Fire Protection Systems Ltd. Vs DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 179 : 2003 3 CPR 37
Tribunals and Commissions04 Aug 2003Appeal allowed
BIRENDRA NATH KOYAL Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 454 : 2004 1 CLT 166