Tribunals and Commissions21 Aug 2003Application and Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED-/ Vs DALJEET SINGH-/Non-applicant
National Consumer Disputes Redressal Commission · 2004 1 CPJ 332 : 2004 2 CPR 6
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 23 of 65
Tribunals and Commissions21 Aug 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs AVTAR SINGH
National Consumer Disputes Redressal Commission · 2004 1 CLT 619 : 2004 3 CPJ 111
Tribunals and Commissions21 Aug 2003Petition dismissed
SHANTA BAI Alias BASANTA DEVI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 627
Tribunals and Commissions21 Aug 2003Appeal dismissed
SUB DIVISIONAL OFFICER Vs Sarpanch, Gram Panchayat
National Consumer Disputes Redressal Commission · 2004 2 CPJ 700
Tribunals and Commissions21 Aug 2003petition is dismissed
K.SANKARI Vs SHAILESH MORE
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 27
Tribunals and Commissions21 Aug 2003
J.V.CHALAPATHI NAIDU Vs DEPOT MANAGER, APSRTC
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 21
Tribunals and Commissions21 Aug 2003
DIRECTOR OF SMALL SAVINGS Vs P.RAMAN
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 20 : 2003 3 CLT 608 : 2003 4 CPJ 78 : 2004 0 ACJ 88 : 2004 1 CPC 19
Tribunals and Commissions20 Aug 2003Appeal dismissed.
SHEO DAYALAppella Vs BRANCH MANAGER, KANPUR KSHETRIYA GRAMIN BANK
National Consumer Disputes Redressal Commission · 2004 1 CPJ 151 : 2004 2 CPR 568
Tribunals and Commissions20 Aug 2003Petition dismissed
PENSION BOARD Vs Consumer Disputes Redressal Forum
National Consumer Disputes Redressal Commission · 2004 1 CLT 448 : 2004 4 CPJ 627 : 2005 1 CPR 149
Tribunals and Commissions20 Aug 2003Review Petition dismissed
AVER POTOPRINT SYSTEM Vs RAMAKRISHNA AUTO COLOUR LAB
National Consumer Disputes Redressal Commission · 2003 4 CPJ 400 : 2004 2 CPR 349
Tribunals and Commissions19 Aug 2003Appeal dismissed
Union of India Vs K.D.VASUDEVA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 232
Tribunals and Commissions19 Aug 2003Appeal disposed of
Life Insurance Corporation of India Vs AMITA KAUSHISH
National Consumer Disputes Redressal Commission · 2004 2 CPJ 428
Tribunals and Commissions19 Aug 2003
PANKAJ JINDAL Vs Central Board of Secondary Education
National Consumer Disputes Redressal Commission · 2003 4 CPJ 607 : 2004 1 CLT 292
Tribunals and Commissions18 Aug 2003Allowed
FULLA DEVI @ FULLO DEVI Vs State of Haryana
National Consumer Disputes Redressal Commission · 2004 4 CPJ 593
Tribunals and Commissions18 Aug 2003Appeal dismissed
GHANSHYAM DAS Vs Sub-Registrar
National Consumer Disputes Redressal Commission · 2003 4 CPJ 130
Tribunals and Commissions18 Aug 2003Appeal allowed
UNION BEARING (I) LTD. Vs Tata Press Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 444 : 2004 1 CLT 39
Tribunals and Commissions16 Aug 2003Revision Application allowed
PRAFULBHAI V.SHIROYA Vs REKHABEN PRAKASHBHAI JOSHI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 492 : 2004 1 CLT 8 : 2004 1 CPR 123
Tribunals and Commissions14 Aug 2003Complaint dismissed
O.AISHA BI Vs J.R.DANIAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 178 : 2003 3 CPR 100 : 2004 1 CPC 312
Tribunals and Commissions14 Aug 2003Appeal disposed of
ANAND AMALADOSS S.J. Vs Union of India
National Consumer Disputes Redressal Commission · 2003 2 CPC 535 : 2003 3 CPR 142 : 2003 4 CPJ 6
Tribunals and Commissions14 Aug 2003Revision Petitions disposed of
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs Gian Singh
National Consumer Disputes Redressal Commission · 2003 4 CPJ 48 : 2004 1 CPC 316