Tribunals and Commissions25 Aug 2003C.R.P. and C.M.P. dismissed
K. THILLAINAYAKAM Vs COMMISSIONER, MADURAI CITY MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2003 4 CPJ 603 : 2004 1 CLT 245
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 22 of 65
Tribunals and Commissions25 Aug 2003Complaint dismissed
PARTHA SARATHI SENGUPTA Vs S.BASU
National Consumer Disputes Redressal Commission · 2003 4 CPJ 419
Tribunals and Commissions25 Aug 2003Appeal dismissed
CHIEF POST MASTER, GENERAL POST OFFICE, PARLIAMENT STREET Vs BISHAN SETH
National Consumer Disputes Redressal Commission · 2004 3 CLT 73 : 2004 3 CPJ 196
Tribunals and Commissions25 Aug 2003Appeal partially allowed
RIDHI SIDHI INDUSTRIES Vs ASHOK KUMAR BRIJMOHAN DALMIYA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 217
Tribunals and Commissions25 Aug 2003Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs CHANDER SHEKHAR JULKA
National Consumer Disputes Redressal Commission · 2004 2 CLT 606 : 2004 2 CPJ 246
Tribunals and Commissions25 Aug 2003Appeal dismissed
J.S. MALHOTRA Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 259
Tribunals and Commissions25 Aug 2003Complaint dismissed
LEENA BHATTACHARJEE Vs NIGHTANGLE DIAGNOSTIC AND EYE CARE RESEARCH CENTRE (P) LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 311
Tribunals and Commissions25 Aug 2003Appeal dismissed
BHAGWATI SAHKARI AVAS SAMITI LIMITED Vs BISHAMBHAR NATH ARORA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 527
Tribunals and Commissions25 Aug 2003
AMRIT LAL BANSAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 56 : 2004 0 ACJ 314 : 2004 1 CPC 485 : 2004 1 CPJ 93 : 2004 2 CLT 267
Tribunals and Commissions22 Aug 2003Appeal dismissed
UNITED BANK OF INDIA Vs PARAMANANDA PRASAD
National Consumer Disputes Redressal Commission · 2003 3 CPR 30 : 2004 2 CPC 487 : 2004 3 CLT 38 : 2004 3 CPJ 30
Tribunals and Commissions22 Aug 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs INDIA LEASE DEVELOPMENT LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPC 525 : 2003 3 CPR 70 : 2003 4 CPJ 3
Tribunals and Commissions22 Aug 2003Ordered accordingly
MRS.KAWALJIT KAUR Vs PASCO AUTOMOBILES
National Consumer Disputes Redressal Commission · 2003 2 CPC 531 : 2003 4 CPJ 1
Tribunals and Commissions22 Aug 2003Revision Petition dismissed
National Insurance Company Ltd. Vs PREM LATA AGARWAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 94 : 2004 1 CPC 32
Tribunals and Commissions22 Aug 2003Revision dismissed
National Insurance Company Ltd. Vs PREMLATA AGARWAL
National Consumer Disputes Redressal Commission · 2004 1 CPC 206 : 2004 1 CPJ 5
Tribunals and Commissions22 Aug 2003Appeal partly allowed
MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs LAKHUBEN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 509 : 2004 1 CLT 164
Tribunals and Commissions22 Aug 2003
CEENAR APPARELS PVT. LTD. Vs CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 54
Tribunals and Commissions22 Aug 2003
A.J.KUTTY Vs K.S.HOUSING BOARD
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 62
Tribunals and Commissions21 Aug 2003Complaint allowed
MUSHIR-UDDIN URF BENNE Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPC 460 : 2004 1 CPJ 276 : 2004 1 CPR 587
Tribunals and Commissions21 Aug 2003Complaint dismissed with costs
NIWAS SPINNING MILLS LTD. Vs Bank of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 190 : 2004 1 CPC 321
Tribunals and Commissions21 Aug 2003Complaint dismissed
HIMAYAT ALI Vs SACHIV, THE CO-OPERATIVE ELECTRIC SUPPLY SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 212