Tribunals and Commissions29 Aug 2003Misc. Petition dismissed
BOBCARD LTD. Vs SURJIT SINGH SOOD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 135 : 2004 1 CPC 424 : 2004 1 CPR 50
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 21 of 65
Tribunals and Commissions29 Aug 2003Appeal dismissed
RAO TRAVELS Vs H.K. KHULLAR
National Consumer Disputes Redressal Commission · 2004 1 CPC 637 : 2004 2 CPJ 230 : 2004 3 CPR 701
Tribunals and Commissions29 Aug 2003Complaint dismissed
NARENDRA NATH HAZRA Vs United Bank of India
National Consumer Disputes Redressal Commission · 2003 4 CPJ 616 : 2004 1 CLT 243
Tribunals and Commissions29 Aug 2003Appeal dismissed
HIRENDRA NARAYAN SANYAL Vs GREATER CAL. GAS SUPPLY CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 519 : 2004 1 CPC 46
Tribunals and Commissions28 Aug 2003Appeal partly allowed
CHAIRMAN, THE SALES TAX EMPLOYEES' CO-OP. CREDIT SOCIETY LTD. Vs GITABEN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 204
Tribunals and Commissions28 Aug 2003
DINESH CHANDRA MODY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 335
Tribunals and Commissions28 Aug 2003
PRAKASHBHAI NARANBHAI SUYANI Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 465
Tribunals and Commissions27 Aug 2003Complaint disposed of
GARG STORES Vs DURGA ICE And COLD STORAGE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 535 : 2004 1 CLT 107
Tribunals and Commissions27 Aug 2003Appeal dismissed
National Insurance Co. Ltd. Vs AASHIR MENON
National Consumer Disputes Redressal Commission · 2004 1 CPJ 614
Tribunals and Commissions27 Aug 2003Appeal dismissed
S.P. Jain Vs UDAY TOURS AND TRAVELS (P) LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 167
Tribunals and Commissions27 Aug 2003Complaints allowed
M.JANAKI Vs VIJAYA SRI CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2003 3 CLT 592 : 2003 4 CPJ 292 : 2004 1 CPR 176
Tribunals and Commissions27 Aug 2003Appeal partly allowed
SUMAN RESORTS INDIA LTD. Vs JASWANTLAL C.SHAH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 670
Tribunals and Commissions27 Aug 2003
VALLURUPALLI VANAJA Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 76 : 2004 3 CPR 89
Tribunals and Commissions27 Aug 2003
DELHI AND DISTRICT CRICKET ASSOCIATION Vs HARSIMRON SINGH SANDHU
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 57
Tribunals and Commissions26 Aug 2003Appeal partly allowed
Bharat Sanchar Nigam Ltd. Vs Amir Khan
National Consumer Disputes Redressal Commission · 2004 1 CPJ 149 : 2004 2 CPR 179
Tribunals and Commissions26 Aug 2003Appeals allowed
CHIEF ADMINISTRATOR, PUDA Vs SHABNAM VIRK
National Consumer Disputes Redressal Commission · 2003 3 CPJ 191 : 2003 3 CPR 72
Tribunals and Commissions26 Aug 2003Appeal dismissed
ANITA CHHABRA Vs Registrar, Punjab University
National Consumer Disputes Redressal Commission · 2003 4 CPJ 246
Tribunals and Commissions26 Aug 2003Appeal partly allowed
SULAKSHA JAGANATH PARULEKAR Vs K. RAVINDRANATH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 568
Tribunals and Commissions26 Aug 2003
ANIL KUMAR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 55 : 2003 3 CPR 85 : 2003 4 CPJ 50 : 2004 0 ACJ 10 : 2004 1 CPC 81
Tribunals and Commissions26 Aug 2003
PURAN CHAND WADHWA Vs Hamil Era Textiles Ltd
National Consumer Disputes Redressal Commission · 2003 2 CPC 527 : 2003 3 CLT 488 : 2003 3 CPR 130 : 2003 4 CPJ 26 : 2003 48 SCL 59