Tribunals and Commissions10 Sept 2003Appeals dismissed
Life Insurance Corporation of India Vs KAMLA DEVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 771 : 2006 2 CPC 497
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 19 of 65
Tribunals and Commissions09 Sept 2003Appeal partly allowed.
LIFE INSURANCE CORPORATION OF INDIAAppella Vs LALITABEN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 32
Tribunals and Commissions08 Sept 2003Complaint allowed
MANGAPATHI TOWERS FLAT OWNERS ASSOCIATION Vs LAKSHMAN DAS
National Consumer Disputes Redressal Commission · 2004 2 CPJ 671
Tribunals and Commissions08 Sept 2003Appeal allowed
DISTRICT TELECOM ENGINEER Vs KISHOR BAPURAO DESHPANDE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 679
Tribunals and Commissions08 Sept 2003Appeal dismissed
SUPDT. OF POST OFFICESAppella Vs V.VENKATSWAMY
National Consumer Disputes Redressal Commission · 2004 2 CPC 23 : 2004 2 CPJ 594
Tribunals and Commissions08 Sept 2003Appeal dismissed
KU.AFSHA FARUQUI Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 163
Tribunals and Commissions08 Sept 2003Appeal allowed
MANNULAL VERMA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 168
Tribunals and Commissions08 Sept 2003Revision Petition allowed
S.K. BHARAGAVA Vs MAHADEVA
National Consumer Disputes Redressal Commission · 2004 3 CLT 483 : 2004 4 CPJ 174
Tribunals and Commissions08 Sept 2003Appeal dismissed
YASORAAZ CHIT FUNDS (P.) LTD. Vs V. Saraswathi
National Consumer Disputes Redressal Commission · 2004 2 CPJ 273
Tribunals and Commissions08 Sept 2003
BUDHA VIEW APARTMENTS OWNERS SOCIETY Vs MANSIONS TODAY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 457
Tribunals and Commissions08 Sept 2003
MUZAFFAR JAN BUCH Vs CITY BANK
National Consumer Disputes Redressal Commission · 2004 4 CPJ 819 : 2005 1 CPR 542
Tribunals and Commissions06 Sept 2003Appeal disposed of
United India Insurance Co. Ltd. Vs GANESH BARWAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 648
Tribunals and Commissions05 Sept 2003Appeal disposed of
KERALA STATE ELECTRICITY BOARD Vs Raveendran
National Consumer Disputes Redressal Commission · 2003 3 CPR 145 : 2003 4 CPJ 105 : 2004 1 CLT 54 : 2004 1 CPC 34
Tribunals and Commissions05 Sept 2003Appeal dismissed
MISUKI EXPORTS PVT. LTD. Vs PROPRIETOR/MANAGER, M/S. COM-SYS-INC
National Consumer Disputes Redressal Commission · 2004 2 CPJ 462
Tribunals and Commissions05 Sept 2003Appeal dismissed
ORIENTAL INSURANCE COMPANY Vs HARIVADANBHAI ALAJIBHAI PARMAR
National Consumer Disputes Redressal Commission · 2004 1 CPJ 344
Tribunals and Commissions05 Sept 2003Appeal dismissed
USHA RANI Vs Oriental Bank of Commerce
National Consumer Disputes Redressal Commission · 2004 2 CPC 130 : 2004 3 CPJ 700
Tribunals and Commissions05 Sept 2003
ANJANA KUNDU Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 33 : 2007 4 CPJ 124
Tribunals and Commissions04 Sept 2003R.P. dismissed
Escorts Ltd. Vs DIPAK KISAN NANDGUDE
National Consumer Disputes Redressal Commission · 2003 3 CPR 94 : 2003 4 CPJ 55 : 2004 1 CPC 85
Tribunals and Commissions04 Sept 2003
NEW INDIA ASSURANCE CO. LTD. Vs SHARMA OIL AND COTTON GINNING FACTORY
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 58
Tribunals and Commissions03 Sept 2003Revision Petition dismissed
GULAB INDUSTRIES PVT. LTD. Vs RNG SUITING LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 147 : 2004 1 CPC 417 : 2004 1 CPR 7 : 2004 2 CLT 45