Tribunals and Commissions03 Sept 2003Appeal dismissed
Shakeel Ahmad Vs DURGA LAND AND FINANCE COMPANY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 621
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 20 of 65
Tribunals and Commissions03 Sept 2003Complaint disposed of
Saurabh Jain Vs MADHUR COURIER SERVICE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 53
Tribunals and Commissions03 Sept 2003Appeals dismissed
INOVATORS INFOTECH LIMITED Vs POONAM SACHDEVA
National Consumer Disputes Redressal Commission · 2004 1 CPC 641 : 2004 2 CPJ 200
Tribunals and Commissions03 Sept 2003Appeal allowed
Cimmco Ltd. Vs HIND FABRICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 718 : 2004 1 CPJ 229 : 2004 1 CPR 267
Tribunals and Commissions03 Sept 2003Complaint disposed of
JAYABEN RAMANLAL SHAH Vs National Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 324 : 2004 1 CPR 552 : 2004 2 CLT 194
Tribunals and Commissions03 Sept 2003Complaint dismissed
PASUPATI KHADYA TEL UDYOG PVT. LTD. Vs EAGLE STAR INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 495 : 2004 1 CLT 11
Tribunals and Commissions03 Sept 2003Appeals disposed of accordingly
JANPAD PANCHAYAT, DURG Vs TEJBHAN SADHWANI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 601 : 2004 1 CLT 240
Tribunals and Commissions03 Sept 2003Appeals dismissed
Board of Secondary Education Vs SUNIL KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 663 : 2005 1 CPR 258
Tribunals and Commissions03 Sept 2003Appeal dismissed
Provident Fund Commissioner Vs SURAJ BAI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 682
Tribunals and Commissions03 Sept 2003
Krishna D Singh Vs Lunar Construction Co
National Consumer Disputes Redressal Commission · 2005 1 CPJ 589
Tribunals and Commissions02 Sept 2003Revision Petition allowed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs LAHMBER SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 538 : 2003 3 CLT 525 : 2003 3 CPR 78 : 2003 4 CPJ 41
Tribunals and Commissions02 Sept 2003
(Mrs.) POONAM VERMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 37 : 2004 2 CPR 526
Tribunals and Commissions02 Sept 2003Appeal partly allowed
G.S. RAJENDRA PRASAD Vs METTA RAJYA LAKSHMI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 502
Tribunals and Commissions02 Sept 2003Petition is dismissed
ASHOK KUMAR Vs SDO, HARYANA VIDYUT PARASARAN NIGAM LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 59 : 2003 3 CPR 88 : 2003 4 CPJ 57 : 2004 0 ACJ 15 : 2004 1 CPC 86
Tribunals and Commissions01 Sept 2003Revision Petition dismissed
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs SHARDA DEVI
National Consumer Disputes Redressal Commission · 2003 2 CPC 526 : 2003 4 CPJ 7
Tribunals and Commissions01 Sept 2003Appeal allowed
JAGRUT NAGRIK Vs VICE CHANCELLOR, SARDAR PATEL UNIVERSITY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 292 : 2004 2 CLT 252 : 2004 2 CPR 11
Tribunals and Commissions30 Aug 2003Appeal allowed
SATPAL RAMPRAKASH Vs Raipur Development Authority
National Consumer Disputes Redressal Commission · 2003 4 CPJ 738
Tribunals and Commissions30 Aug 2003
M.P. STATE SEEDS And FARM DEVELOPMENT CORPORATION Vs Pushpraj Singh
National Consumer Disputes Redressal Commission · 2004 2 CPC 116 : 2004 2 CPJ 140
Tribunals and Commissions29 Aug 2003Dismissed
State Bank of India Vs THAKURDAS PAUL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 496
Tribunals and Commissions29 Aug 2003Appeal dismissed
AEN, PHED, JODHPUR Vs HABIB AHMED
National Consumer Disputes Redressal Commission · 2005 1 CPJ 500