Tribunals and Commissions16 Sept 2003
UNITED INDIA INSURANCE CO. LTD. Vs MAA CHANDI COCONUT STORE
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 8 : 2003 3 CLT 529 : 2003 3 CPR 125 : 2004 1 CPC 307
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 18 of 65
Tribunals and Commissions15 Sept 2003Appeal partly allowed.
POST MASTER, MUKHYA POST OFFICE, SATNA Vs KUSUM BAHAL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 279
Tribunals and Commissions15 Sept 2003Appeal partly allowed
TRUSTEE, SHREE SWAMINARAYAN INSTITUTE OF TECHNOLOGY Vs PRAVINABEN J. UPADHYAYA
National Consumer Disputes Redressal Commission · 2004 1 CPC 243 : 2004 1 CPJ 183 : 2004 1 CPR 313
Tribunals and Commissions15 Sept 2003Ordered accordingly
M.V.N.MOHAN Vs M.SURYABHASKARAM
National Consumer Disputes Redressal Commission · 2003 4 CPJ 344
Tribunals and Commissions13 Sept 2003Appeals dismissed
SANTI DEVI CHOKHANI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 782
Tribunals and Commissions13 Sept 2003Appeal partly allowed
Bharat Sanchar Nigam Ltd. Vs BHIMA NEWAR TURA
National Consumer Disputes Redressal Commission · 2004 3 CPR 389 : 2005 1 CPJ 305
Tribunals and Commissions13 Sept 2003
S.V. NONGRUM Vs WOODLAND NURSING HOME
National Consumer Disputes Redressal Commission · 2004 3 CPJ 664
Tribunals and Commissions13 Sept 2003Appeal dismissed
M.L. DEB Vs ROSE MARY LYNGDOH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 744 : 2004 3 CPR 29
Tribunals and Commissions12 Sept 2003Appeal allowed
BHARAT DOOR SANCHAR VIBHAG Vs JANTA MEDICAL STORE
National Consumer Disputes Redressal Commission · 2004 1 CPC 387 : 2004 1 CPJ 410 : 2004 1 CPR 593 : 2004 2 CLT 123
Tribunals and Commissions12 Sept 2003Appeal allowed
LOK NIRMAN VIBHAG Vs VIJYANAND
National Consumer Disputes Redressal Commission · 2003 4 CPJ 93 : 2004 1 CPC 30
Tribunals and Commissions12 Sept 2003Appeal allowed
LIC OF INDIA Vs Shashi Bala
National Consumer Disputes Redressal Commission · 2003 4 CPJ 91 : 2004 1 CPC 29
Tribunals and Commissions12 Sept 2003Appeal dismissed
Divisional Manager, Life Insurance Corporation of India Vs Sajeda Bano
National Consumer Disputes Redressal Commission · 2003 4 CPJ 658
Tribunals and Commissions12 Sept 2003Appeal allowed
BAJRANG MOTORS Vs JAGDISH CHANDRA PANDEY
National Consumer Disputes Redressal Commission · 2004 2 CLT 572 : 2004 2 CPJ 268
Tribunals and Commissions12 Sept 2003Appeal allowed.
ATIONAL INSURANCE CO. LTD. Vs RAMESH CHANDRA PALARIA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 28
Tribunals and Commissions11 Sept 2003Complaint dismissed.
NIRANJANBHAI CHOKSI Vs KANAKNIDHI CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CPC 199 : 2004 1 CPJ 4 : 2004 2 CPR 260
Tribunals and Commissions11 Sept 2003
Ghulam Mohammad Malla Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 798 : 2005 1 CPR 269
Tribunals and Commissions10 Sept 2003Appeal dismissed
VADLAMUDI NAGESWARA RAO Vs KONERU GANGADHARA RAO
National Consumer Disputes Redressal Commission · 2004 2 CPC 67 : 2004 2 CPJ 639
Tribunals and Commissions10 Sept 2003Appeal partly allowed
SUAHISH DIAMONDS LTD. Vs Surekha
National Consumer Disputes Redressal Commission · 2004 1 CPJ 511
Tribunals and Commissions10 Sept 2003Complaints allowed
VISHNU CHEMICALS (P) LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 647
Tribunals and Commissions10 Sept 2003Appeal disposed of
PURAN CHAND Vs B.S.E.S. YAMUNA POWER LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CLT 454 : 2004 2 CPJ 20