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National Consumer Disputes Redressal Commission judgments, 2003

1,290 judgments · page 16 of 65

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Tribunals and Commissions26 Sept 2003Revision Petition allowed

DIRECTOR POSTAL SERVICES, A And N ISLANDS Vs SHYAMALI GANGULY

National Consumer Disputes Redressal Commission · 2003 3 CLT 582 : 2003 4 CPJ 65 : 2004 1 CPC 12 : 2004 3 CPJ 60

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Tribunals and Commissions26 Sept 2003Appeal dismissed

SIDDI VINAYAKA AUTOMOBILES LTD. Vs T.RAJA SEKHAR

National Consumer Disputes Redressal Commission · 2003 4 CPJ 353

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Tribunals and Commissions26 Sept 2003Appeal dismissed

Life Insurance Corporation of India Ltd. Vs NARSINGH PRASAD THAKUR

National Consumer Disputes Redressal Commission · 2003 3 CPR 542 : 2003 4 CPJ 726

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Tribunals and Commissions25 Sept 2003Revision Petition dismissed

KAMLA PRASAD TIWARI Vs Junior Engineer

National Consumer Disputes Redressal Commission · 2003 4 CPJ 108 : 2004 1 CLT 36 : 2004 1 CPC 37

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Tribunals and Commissions25 Sept 2003Complaint dismissed

S.L.EXPORTS Vs SINGAPORE AIRLINES

National Consumer Disputes Redressal Commission · 2003 4 CPJ 58

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Tribunals and Commissions25 Sept 2003

SENIOR POST MASTER, HEAD POST OFFICE Vs K.G. SHARMA

National Consumer Disputes Redressal Commission · 2004 2 CPJ 136 : 2004 2 CPR 530

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Tribunals and Commissions24 Sept 2003Appeal dismissed

RAMESH MITTAL Vs PUNJAB SMALL SCALE AND EXPORT CORPORATION

National Consumer Disputes Redressal Commission · 2004 1 CPC 93 : 2004 1 CPJ 504

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Tribunals and Commissions24 Sept 2003Appeal disposed of

Unit Trust of India Vs PANNALAL MALIKARJUNA SHARMA

National Consumer Disputes Redressal Commission · 2004 1 CPJ 315 : 2004 1 CPR 685 : 2004 2 CLT 188

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Tribunals and Commissions24 Sept 2003Appeal dismissed

SACRED FARM PRODUCTS (INDIA) Vs National Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 2004 1 CPC 99 : 2004 1 CPJ 188 : 2004 2 CLT 165 : 2004 2 CPR 318

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Tribunals and Commissions24 Sept 2003Appeal dismissed

PUBLIC HEALTH ENGG. DEPTT. Vs MARIE D. SILVA

National Consumer Disputes Redressal Commission · 2004 4 CPJ 769

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Tribunals and Commissions23 Sept 2003Appeals allowed

SRI SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD. Vs RAMKRISHNA KASHINATH WANKAR

National Consumer Disputes Redressal Commission · 2004 1 CPJ 362 : 2004 1 CPR 617 : 2004 2 CLT 155

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Tribunals and Commissions23 Sept 2003Appeal allowed

LIC OF INDIA Vs K.R. VARIJAKSHAN

National Consumer Disputes Redressal Commission · 2004 4 CPJ 586

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Tribunals and Commissions23 Sept 2003Appeal allowed

SECRETARY, BHUBANESWAR STOCK EXCHANGE ASSOCIATION LTD. Vs GIRIJA SANKAR DASH

National Consumer Disputes Redressal Commission · 2004 2 CPJ 86

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Tribunals and Commissions23 Sept 2003Appeal dismissed

SDO (TELEPHONE), DEPARTMENT OF TELECOMMUNICATION Vs GURCHARAN SINGH

National Consumer Disputes Redressal Commission · 2004 2 CPC 164 : 2004 4 CPJ 658 : 2005 1 CLT 470

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Tribunals and Commissions22 Sept 2003Appeal dismissed

T.G. Abraham Vs MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION

National Consumer Disputes Redressal Commission · 2004 2 CLT 647 : 2004 2 CPC 442 : 2004 3 CPJ 6 : 2004 3 CPR 505

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Tribunals and Commissions22 Sept 2003Appeal dismissed

BOMBAY HOSPITAL And MEDICAL RESEARCH CENTRE Vs KRISHNABEHARI M.AGGARWAL

National Consumer Disputes Redressal Commission · 2003 4 CPJ 61

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Tribunals and Commissions22 Sept 2003Appeal allowed

Gopalan Vs N.MOIDEENKUTTY

National Consumer Disputes Redressal Commission · 2004 3 CPR 439 : 2005 1 CPJ 711

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Tribunals and Commissions22 Sept 2003

Hameed Vs INDO ARAB TRAVELS

National Consumer Disputes Redressal Commission · 2004 4 CPJ 215 : 2005 1 CPR 239

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Tribunals and Commissions22 Sept 2003Appeal allowed

VIJAYALEKSHMI GOPINATH Vs P. S. DHARMANGATHAN

National Consumer Disputes Redressal Commission · 2004 3 CLT 584 : 2004 3 CPR 640 : 2004 4 CPJ 263

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Tribunals and Commissions22 Sept 2003Appeal disposed of

PHILIPKUTTY JOSEPH Vs BRANCH MANAGER, CATHOLIC SYRIAN BANK

National Consumer Disputes Redressal Commission · 2004 2 CPC 544 : 2004 3 CPJ 86

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