Tribunals and Commissions03 Oct 2003Appeals dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs PARULBEN YOGESHBHAI BHATT
National Consumer Disputes Redressal Commission · 2004 1 CPJ 516 : 2004 2 CLT 321
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 15 of 65
Tribunals and Commissions01 Oct 2003Revision Petition dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs RATTAN PRAKASH GARG
National Consumer Disputes Redressal Commission · 2003 3 CLT 586 : 2003 4 CPJ 68 : 2004 1 CPC 6
Tribunals and Commissions01 Oct 2003
SWARAJ MAZDA LTD. Vs P.K.CHAKKAPPORE
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 35 : 2004 1 CPC 421 : 2004 1 CPR 24 : 2004 2 CLT 38 : 2005 0 ACJ 496 : 2005 2 CPJ 72
Tribunals and Commissions30 Sept 2003Appeal disposed of
BHARAT GENERAL STORES Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 677
Tribunals and Commissions30 Sept 2003Appeal disposed of
RAKESH JAIN Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 486
Tribunals and Commissions30 Sept 2003Appeal allowed
U.S.AWASTHY Vs GULF AIR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 114 : 2004 1 CLT 170
Tribunals and Commissions30 Sept 2003
LODHA GROUP OF COMPANIES Vs DEEPAK N. BHAT
National Consumer Disputes Redressal Commission · 2004 1 CPJ 186 : 2004 1 CPR 381
Tribunals and Commissions30 Sept 2003Appeal disposed of
PRADIP BUVEJA Vs Senior Manager, Punjab National Bank
National Consumer Disputes Redressal Commission · 2004 1 CPC 621 : 2004 2 CLT 245 : 2004 2 CPJ 255 : 2004 2 CPJ 748
Tribunals and Commissions30 Sept 2003
K.m. RADHA Vs VICE-CHANCELLOR, CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 28
Tribunals and Commissions30 Sept 2003Appeal Partly allowed
United India Insurance Co. Ltd. Vs SEEMA BHARGAV
National Consumer Disputes Redressal Commission · 2004 1 CPJ 393 : 2004 1 CPR 565 : 2004 2 CLT 89
Tribunals and Commissions29 Sept 2003Appeal allowed
LALIT KUMAR OSWAL Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPC 448 : 2004 1 CPJ 444 : 2004 1 CPR 344 : 2004 2 CLT 162
Tribunals and Commissions29 Sept 2003Appeal dismissed
Rajendra Kr.Agarwal Vs SKYLINE NEPC LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 138 : 2004 1 CLT 226
Tribunals and Commissions29 Sept 2003Partly Allowed
RAJENDRA PLASTICS Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPC 35 : 2003 3 CPR 91 : 2004 2 CPJ 19
Tribunals and Commissions29 Sept 2003Appeal dismissed
POST MASTER GENERAL, BHOPAL Vs SUSHIL KUMAR SHUKLA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 107 : 2004 1 CLT 38 : 2004 1 CPC 36
Tribunals and Commissions29 Sept 2003Revision Petition dismissed
SANTOKH SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 146
Tribunals and Commissions29 Sept 2003Appeal dismissed
M.KANAGAVALLI Vs DIV.MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 143 : 2004 1 CLT 224 : 2004 1 CPC 409 : 2004 1 CPR 1
Tribunals and Commissions29 Sept 2003Revision Petition dismissed
National Insurance Co. Ltd. Vs PRATAP TEXTILE MILLS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPC 672 : 2004 1 CPJ 50
Tribunals and Commissions29 Sept 2003Revision Petition dismissed
MANAGER, MEHTA MOTORS Vs Rameshwar
National Consumer Disputes Redressal Commission · 2003 4 CPJ 140 : 2004 1 CLT 202
Tribunals and Commissions29 Sept 2003Appeal dismissed
SHEELA DEVI MANGLA Vs Life Insurance Corpn. of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 625
Tribunals and Commissions26 Sept 2003Revision Petition dismissed
AIR India Ltd. Vs M.K.ABDUL MAJEED
National Consumer Disputes Redressal Commission · 2003 3 CPR 147 : 2003 4 CPJ 144 : 2004 1 CPC 314