Tribunals and Commissions14 Aug 2003Complaint dismissed
NITCO ROADWAYS LIMITED Vs SANJAY ROADLINES
National Consumer Disputes Redressal Commission · 2004 1 CPC 461 : 2004 1 CPJ 408 : 2004 2 CPR 253
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 24 of 65
Tribunals and Commissions14 Aug 2003Revision Petition dismissed
Madhu Vs SWASTIK BUILDERS
National Consumer Disputes Redressal Commission · 2003 2 CPC 534 : 2003 3 CPR 75 : 2003 4 CPJ 14
Tribunals and Commissions14 Aug 2003
STATE BANK OF INDORE Vs Union of India
National Consumer Disputes Redressal Commission · 2004 3 CPR 621 : 2004 4 CPJ 152
Tribunals and Commissions14 Aug 2003Complaint partly allowed
RAJNI DEVI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 323
Tribunals and Commissions14 Aug 2003Complaint dismissed
SOMA GHOSH Vs DIRECTOR, PEERLESS HOSPITAL And B.K. ROY RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 529 : 2004 1 CLT 104 : 2004 1 CPR 709
Tribunals and Commissions13 Aug 2003Revision Petition dismissed
National Insurance Co. Ltd. Vs HARBANS SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 533 : 2003 3 CPR 123 : 2003 4 CPJ 4
Tribunals and Commissions13 Aug 2003Appeal allowed
MANGILAL Vs DIVISIONAL MANAGER, JEEVAN BIMA NIGAM
National Consumer Disputes Redressal Commission · 2003 3 CPR 301 : 2004 1 CLT 67
Tribunals and Commissions12 Aug 2003Appeal dismissed
KHAN TRADERS Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 368
Tribunals and Commissions11 Aug 2003Revision Petition dismissed
SHEILA MOOKHERJEE Vs KASHI VIDYAPEETH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 136 : 2004 1 CLT 147 : 2004 1 CPC 408 : 2004 1 CPR 15
Tribunals and Commissions11 Aug 2003Appeal dismissed
SANTI NATH SARKAR Vs ASIT MAITY
National Consumer Disputes Redressal Commission · 2003 3 CLT 540 : 2003 4 CPJ 153
Tribunals and Commissions11 Aug 2003Appeal dismissed
Life Insurance Corporation of India Vs Madhu Bala
National Consumer Disputes Redressal Commission · 2004 4 CPJ 450
Tribunals and Commissions11 Aug 2003Appeal dismissed
AFROZA Vs SALEEMA BANO
National Consumer Disputes Redressal Commission · 2004 4 CPJ 765 : 2005 1 CPR 266
Tribunals and Commissions08 Aug 2003Appeal allowed
U.P.AVAS VIKAS PARISHAD Vs PRAVESH SHARMA
National Consumer Disputes Redressal Commission · 2003 2 UC 997 : 2004 1 CPJ 478 : 2004 2 CLT 350
Tribunals and Commissions08 Aug 2003Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs MADAN LAL JAIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 44
Tribunals and Commissions08 Aug 2003N.O.E. discharged
REGISTRATION) DIRECTOR GENERAL (INVESTIGATION AND Vs BASF (I) LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CPJ 2
Tribunals and Commissions08 Aug 2003Complaint disposed of
DEEPAK MALHOTRA Vs ANSAL HOUSING AND CONSTRUCTION LIMITED
National Consumer Disputes Redressal Commission · 2004 1 CPC 458 : 2004 1 CPJ 290
Tribunals and Commissions08 Aug 2003Appeal dismissed
PUNJAB URBAN PLANING AND DEVELOPMENT AUTHORITY Vs Saroj Bala
National Consumer Disputes Redressal Commission · 2004 1 CPC 683 : 2004 4 CPJ 688
Tribunals and Commissions08 Aug 2003
UNION OF INDIA Vs KAMLA VERMA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 24 : 2003 3 CPJ 177 : 2003 3 CPR 102 : 2004 1 CPC 315
Tribunals and Commissions08 Aug 2003
VELAPPAN NAIR, MANAGER, KERALA STATE CO-OP. BANK Vs K.P.SURAN
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 14 : 2003 0 NCDRC 23
Tribunals and Commissions08 Aug 2003
TIKA RAM KHANAL Vs INDIAN POSTAL DEPARTMENT
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 22 : 2003 3 CPJ 187 : 2007 4 CPJ 123