Tribunals and Commissions04 Aug 2003Appeal dismissed
MALWA CONSUMER STORE Vs MODI XEROX LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 524 : 2004 1 CLT 156
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 26 of 65
Tribunals and Commissions04 Aug 2003
ABDUL AZIZ BHAT Vs ORIENTAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 674 : 2005 1 CPR 607
Tribunals and Commissions01 Aug 2003Appeal allowed
KUSUMBEN BABURAV KHEDKAR Vs PROPRIETOR HARISIDH CONSTRUCTION PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 433
Tribunals and Commissions01 Aug 2003Appeal dismissed
TRILOKI NATH JAISWAL Vs State Bank of India
National Consumer Disputes Redressal Commission · 2004 1 CPJ 468 : 2004 2 CLT 311
Tribunals and Commissions01 Aug 2003Complaints allowed.
SOMNATH GANPATRAO KADAM Vs BALUWALA BUILDERS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 338
Tribunals and Commissions01 Aug 2003Appeal dismissed
DHARAM PAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 4 CPJ 459 : 2004 1 CLT 27
Tribunals and Commissions01 Aug 2003Appeal dismissed
National Insurance Co. Ltd. Vs BHAGWATI CHARAN AGARWAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 515 : 2004 1 CLT 154 : 2004 1 CPC 44
Tribunals and Commissions01 Aug 2003
SYNDICATE TOURS AND TRAVELS Vs CONSUMER EDUCATION AND RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 44 : 2003 3 CPJ 163
Tribunals and Commissions01 Aug 2003
HARYANA STATE ELECTRICITY BOARD Vs ANAND MEDICOS
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 60 : 2003 3 CLT 199 : 2003 3 CPJ 175 : 2003 3 CPR 38
Tribunals and Commissions31 Jul 2003Appeal dismissed
RAMRAJ SINGH Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 167
Tribunals and Commissions31 Jul 2003Appeal 324/2003 allowed
RANJNA BHARDWAJ Vs Rekha Rani
National Consumer Disputes Redressal Commission · 2003 3 CPJ 697 : 2004 2 CLT 24 : 2004 2 CPR 16
Tribunals and Commissions31 Jul 2003Appeal dismissed
KISHORE AUTOMOBILE (P) LTD. Vs PREMA CHANDRA BENIA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 321
Tribunals and Commissions31 Jul 2003Appeal allowed
SAMIR KUMAR PATTANAIK Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 592
Tribunals and Commissions31 Jul 2003Appeal dismissed
HINDUSTAN YARN TWISTING CO. Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2003 4 CPJ 648
Tribunals and Commissions31 Jul 2003
ASHOK KUMAR TRIPATHY Vs CHAIRMAN, ORISSA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 3 CPJ 653 : 2005 1 CPR 690
Tribunals and Commissions30 Jul 2003Complaint disposed of
SYED SHAMIM INDRABI Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 304
Tribunals and Commissions30 Jul 2003Appeal dismissed
CHAND SINGHAppella Vs SUB-DIVISIONAL OFFICER, SUB-DIVISION OFFICE, P.S.E.B.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 619
Tribunals and Commissions30 Jul 2003Appeal disposed of
KANDULA VENKATESWARA RAO Vs P.Govinda Rao
National Consumer Disputes Redressal Commission · 2003 4 CPJ 338
Tribunals and Commissions30 Jul 2003Complaint dismissed
AARTI SHARMA @ JUHI SHARMA Vs INDU PRABHAKAR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 589 : 2004 1 CLT 265 : 2004 2 CPR 30
Tribunals and Commissions30 Jul 2003
GURNAM SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 4 CPJ 740