Tribunals and Commissions24 Jul 2003Revision Petition allowed
Sudarshan Vs HUDA
National Consumer Disputes Redressal Commission · 2003 3 CPR 8 : 2004 2 CPC 365 : 2004 3 CPJ 62
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 28 of 65
Tribunals and Commissions24 Jul 2003Appeal dismissed
SENIOR BRANCH MANAGER, LIC OF INDIA Vs VEMURI RANGAIAH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 545
Tribunals and Commissions24 Jul 2003Complaint allowed
HARI SINGH Vs PAL-PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 331
Tribunals and Commissions23 Jul 2003Revision Petition allowed
MANORMA Vs CHAIRMAN, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2004 1 CPJ 56
Tribunals and Commissions23 Jul 2003Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs Mohd. Saleem
National Consumer Disputes Redressal Commission · 2003 3 CPR 539 : 2004 2 CPJ 127
Tribunals and Commissions23 Jul 2003Appeal dismissed
PIPING AND ENERGY PRODUCTS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 150
Tribunals and Commissions23 Jul 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs ABDUL RASHID MAKROO
National Consumer Disputes Redressal Commission · 2004 4 CPJ 487
Tribunals and Commissions23 Jul 2003
MOHAMMAD LATEEF GUJREE Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 511 : 2005 1 CPR 337
Tribunals and Commissions23 Jul 2003
GIRIDHARILAL R.AGARWAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 45
Tribunals and Commissions23 Jul 2003
UNITED INDIA INSURANCE CO. LTD. Vs BHARAT CONSTRUCTION CO. LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 48
Tribunals and Commissions23 Jul 2003
VITHAL BAPU KHOT Vs L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 18 : 2003 3 CPJ 171 : 2003 3 CPR 31
Tribunals and Commissions22 Jul 2003Appeal allowed
TATA FINANCE LIMITED Vs SURINDER LAL OHRI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 486 : 2003 3 CPR 376 : 2004 1 CLT 646
Tribunals and Commissions22 Jul 2003Appeal allowed
STATE BANK OF INDORE Vs KUNJILAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 49
Tribunals and Commissions22 Jul 2003Appeal dismissed
KUSHAL CHAND DANGER Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 629
Tribunals and Commissions22 Jul 2003
V.L.CABLES LTD. Vs TRADE TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 13
Tribunals and Commissions21 Jul 2003Ordered accordingly
State of Punjab Vs ASHA RANI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 172 : 2003 3 CPR 40 : 2004 1 CLT 507
Tribunals and Commissions21 Jul 2003Complaint allowed
PARA TEXTILES Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 217
Tribunals and Commissions21 Jul 2003Appeal dismissed.
SANJEEV JAINAppella Vs Reliance Petroleum Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 134
Tribunals and Commissions21 Jul 2003Appeal dismissed with costs
MATTEI GROUP OF COMPANIES Vs PUNEET GARG
National Consumer Disputes Redressal Commission · 2003 3 CLT 544 : 2003 4 CPJ 160
Tribunals and Commissions21 Jul 2003Appeal allowed
Basanti Devi Vs U.P.STATE ELECTRICITY DIVISION
National Consumer Disputes Redressal Commission · 2003 3 CPJ 625