Tribunals and Commissions16 Jul 2003Appeal dismissed
C.S.PURI Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2003 3 CLT 537 : 2003 4 CPJ 158 : 2004 1 CPR 354
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 30 of 65
Tribunals and Commissions16 Jul 2003Appeal dismissed
New India Assurance Co. Ltd. Vs DAUD SIDDIQUI
National Consumer Disputes Redressal Commission · 2003 2 UC 1098 : 2003 3 CPJ 304
Tribunals and Commissions16 Jul 2003Appeal allowed
CHAIRMAN AND MANAGING DIRECTOR, Bank of India Vs RAJENDRA GOVINDBHAI PARIKH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 421
Tribunals and Commissions16 Jul 2003Appeal partly allowed
Life Insurance Corporation of India Vs JAGAT KUMAR
National Consumer Disputes Redressal Commission · 2003 3 CLT 287 : 2003 4 CPJ 424 : 2004 1 CPR 207
Tribunals and Commissions16 Jul 2003Appeal dismissed
NANHE SINGH Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CLT 622 : 2003 4 CPJ 470 : 2004 1 CPR 233
Tribunals and Commissions16 Jul 2003Appeal dismissed
DIRECTOR GENERAL, DEPARTMENT OF POST Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 96 : 2004 2 CPR 441
Tribunals and Commissions15 Jul 2003Revision Petition dismissed
BHARAT PATHOLOGY LABORATORY Vs MANGI LAL VYAS
National Consumer Disputes Redressal Commission · 2003 2 CPC 587 : 2003 3 CPJ 94
Tribunals and Commissions15 Jul 2003Appeal dismissed
SHASHI RANI Vs BHATIA CEMENT AGENCY
National Consumer Disputes Redressal Commission · 2003 2 UC 1091 : 2004 1 CPJ 144
Tribunals and Commissions15 Jul 2003Appeal dismissed
Narender Vs International Tractors Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 538
Tribunals and Commissions15 Jul 2003Appeal allowed
ANJIKAR BUILDERS And DEVELOPERS Vs PADMAKAR TUKARAM GAJAPURE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 698
Tribunals and Commissions15 Jul 2003Revision Petition dismissed
REGIONAL P.F. COMMISSIONER, KERALA Vs P.V.PRAKASAM
National Consumer Disputes Redressal Commission · 2003 2 CPC 586 : 2003 3 CPJ 101
Tribunals and Commissions15 Jul 2003Complaint dismissed
ADITYA AGRAWAL Vs CHAIRMAN AND C.E.O., HONKONG And SHANGHAI BANKING CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2003 3 CLT 505 : 2003 4 CPJ 122
Tribunals and Commissions15 Jul 2003Appeal allowed
New India Assurance Co. Ltd. Vs Govind Singh
National Consumer Disputes Redressal Commission · 2003 2 UC 1038 : 2003 3 CPJ 473 : 2003 3 CPR 372
Tribunals and Commissions15 Jul 2003Appeal dismissed
KAMAL SINGH PANWAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 503
Tribunals and Commissions15 Jul 2003Appeal dismissed
PRINCE TRAVELS Vs MOHAN MADHAVRAOJI BAHIRAT
National Consumer Disputes Redressal Commission · 2003 4 CPJ 531 : 2004 1 CPC 47
Tribunals and Commissions15 Jul 2003
LIFE INSURANCE CORPORATION OF INDIA Vs Vaijayanti Bai
National Consumer Disputes Redressal Commission · 2005 2 CPJ 445
Tribunals and Commissions14 Jul 2003Appeal dismissed
SHANTI JOSHI Vs Branch Manager, Bank of Baroda
National Consumer Disputes Redressal Commission · 2004 1 CPC 233 : 2004 1 CPJ 203 : 2004 1 CPR 323
Tribunals and Commissions14 Jul 2003Revision Petition dismissed
SUNITA VASANTRAO MOHITE Vs MAHMAD ABBAS PAKHALI
National Consumer Disputes Redressal Commission · 2003 2 CPC 584 : 2003 3 CLT 81 : 2003 3 CPJ 102
Tribunals and Commissions14 Jul 2003Complaint dismissed
SUMO STEELS PVT. LTD. Vs Uttaranchal Power Corporation Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 139 : 2004 1 CLT 475
Tribunals and Commissions14 Jul 2003Appeal dismissed
NEELKAMAL BUILDERS Vs VARSHA ROHIDAS KALAMKAR
National Consumer Disputes Redressal Commission · 2004 1 CPJ 459