Tribunals and Commissions18 Jun 2003Appeal allowed
Branch Manager, LIC of India Vs MALAPATI DHANALAXMI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 436
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 35 of 65
Tribunals and Commissions18 Jun 2003Appeal partly allowed
ESCOTEL MOBILE COMMUNICATIONS LTD. Vs DHANPAL SINGH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 456 : 2004 1 CLT 29
Tribunals and Commissions18 Jun 2003Appeal dismissed
K.C.NASA Vs SAHIB CHAND SHARMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 622 : 2003 3 CPR 509
Tribunals and Commissions18 Jun 2003Appeal dismissed
QUEEN, NRI HOSPITAL Vs B. RAMA KRISHNA RAO
National Consumer Disputes Redressal Commission · 2004 2 CPJ 521
Tribunals and Commissions18 Jun 2003
AJEET SEEDS LTD. Vs VAIJINATH SHIVALING MOHAKRE
National Consumer Disputes Redressal Commission · 2003 3 CPJ 544 : 2004 1 CPC 344
Tribunals and Commissions18 Jun 2003Appeal dismissed
KURANA TRAVELS Vs DILIP GOVINDRAO MHAISKAR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 575 : 2003 3 CPR 243
Tribunals and Commissions17 Jun 2003Appeal partially allowed
MOTI PROMOTERSAppella Vs SUDHAKAR VASUDEO JOSHI(DECD.)THROUGH L.RS.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 36 : 2004 3 CPR 86
Tribunals and Commissions17 Jun 2003Appeal dismissed.
BASWRAJ SHIDDHYA VHASMATHAppella Vs SOLAPUR DISTRICT CENTRAL BANK LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 109 : 2004 2 CPR 574
Tribunals and Commissions17 Jun 2003Appeal Partially allowed
ARUNA DATTATRAYA ITAI Vs SUVARNA M.KANSHETTY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 266 : 2004 1 CPR 570
Tribunals and Commissions17 Jun 2003Appeal allowed
VIRA AGENCY Vs PAL PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 384
Tribunals and Commissions17 Jun 2003Appeal dismissed
MIRNAL DEEP KHATRI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 77
Tribunals and Commissions16 Jun 2003Appeals dismissed
NISHA GUPTA Vs RAJ.HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPC 69 : 2004 2 CPJ 635
Tribunals and Commissions16 Jun 2003Application dismissed
GYARSI DEVI Vs Union of India
National Consumer Disputes Redressal Commission · 2004 1 CPC 245 : 2004 1 CPJ 241
Tribunals and Commissions16 Jun 2003Appeal dismissed
PARVEEN GUPTA Vs GENERAL MANAGER, TELECOM DEPTT.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 577 : 2004 1 CPC 78
Tribunals and Commissions13 Jun 2003Appeal disposed of
A.K.Jain Vs VIDEO CARE
National Consumer Disputes Redressal Commission · 2004 1 CPJ 181
Tribunals and Commissions13 Jun 2003
SHIRISH RAMCHANDRA JOSHI Vs UMALIYA BUILDER CONSTRUCTION And DEVELOPERS
National Consumer Disputes Redressal Commission · 2004 1 CPJ 231 : 2004 2 CPC 230 : 2004 2 CPR 67
Tribunals and Commissions13 Jun 2003Appeal disposed of
SUKHBIR SINGH BAHL Vs MANAGING DIRECTOR, MAHANAGAR TELEPHONE NIGAM LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 485
Tribunals and Commissions13 Jun 2003Appeals dismissed
MANAGER, 'STUDY CIRCLE' CAREER DEVELOPMENT INSTITUTE Vs SAYYAD JUAMIR USMAN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 584 : 2003 3 CPR 241
Tribunals and Commissions13 Jun 2003Complaint disposed of
ANIL KUMAR GARG Vs JAGDISH CHOKHANI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 668
Tribunals and Commissions12 Jun 2003Revision Petition disposed of
Dinesh Sharma Vs PURAN CHAND
National Consumer Disputes Redressal Commission · 2004 2 CPJ 407