Tribunals and Commissions29 May 2003
AQUADEV INDIA LTD. Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 39
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 39 of 65
Tribunals and Commissions28 May 2003Appeal partly allowed
S.N. VOHRA Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2003 2 CPC 355 : 2003 2 CPR 74 : 2003 3 CLT 144 : 2004 2 CLT 464 : 2004 2 CPJ 1 : 2004 3 CPR 594
Tribunals and Commissions28 May 2003Appeal dismissed
JAWAHAR GOYAL Vs ASHU RANI
National Consumer Disputes Redressal Commission · 2004 1 CPC 574 : 2004 1 CPJ 581
Tribunals and Commissions28 May 2003Appeal dismissed
GURDIAL SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPC 650 : 2004 2 CPJ 278
Tribunals and Commissions28 May 2003Appeal dismissed
S. MOHINDER SINGH SURI Vs Guru Nanak Dev University, Amritsar
National Consumer Disputes Redressal Commission · 2004 1 CPC 559 : 2004 2 CPJ 121
Tribunals and Commissions28 May 2003Appeal dismissed
JALANDHAR DELHI GOODS TRANSPORT PVT. LTD. Vs JYOTI SARUP SHOOR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 144
Tribunals and Commissions28 May 2003Appeal dismissed
Kanhaiya Singh Vs SECRETARY/ADMINISTRATIVE OFFICER VIVEKANAND POLYCLINIC
National Consumer Disputes Redressal Commission · 2003 3 CPJ 263 : 2004 1 CLT 343
Tribunals and Commissions28 May 2003Appeal dismissed
New India Assurance Co. Ltd. Vs Paramjit Singh
National Consumer Disputes Redressal Commission · 2004 1 CLT 392 : 2004 3 CPJ 308
Tribunals and Commissions28 May 2003Revision dismissed
Punjab and Sind Bank Vs SHAKTI SALES CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CPC 571 : 2004 2 CPJ 32
Tribunals and Commissions28 May 2003Appeal dismissed
ORIENTAL INSURANCE COMPANY Vs Vijay Kumar Gupta
National Consumer Disputes Redressal Commission · 2003 3 CPJ 426 : 2003 3 CPR 464
Tribunals and Commissions28 May 2003Revisions dismissed
D.C.M. FINANCIAL SERVICES LTD Vs VIRENDER KUMAR PUTHIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 508 : 2003 3 CPR 328
Tribunals and Commissions28 May 2003Appeal dismissed
TRILOK ENGINEERING AND BUILDERS PVT. LTD. Vs JITENDRA KUMAR GARG
National Consumer Disputes Redressal Commission · 2003 3 CPJ 517
Tribunals and Commissions27 May 2003Dismissed
TRANSASIA BIO-MEDICALS LTD Vs Ashok Kumar Singhal
National Consumer Disputes Redressal Commission · 2007 4 CPJ 92
Tribunals and Commissions27 May 2003Appeal allowed
GENERAL MANAGER, DOORSANCHAR Vs STUDY CIRCLE SOCIETY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 283 : 2004 1 CLT 542
Tribunals and Commissions27 May 2003Appeals disposed of
EKTA BUILDERS Vs Ram Autar
National Consumer Disputes Redressal Commission · 2003 3 CPJ 315
Tribunals and Commissions27 May 2003Appeal allowed
LIC OF INDIA Vs HUNDI BAI
National Consumer Disputes Redressal Commission · 2004 2 CPC 92 : 2004 2 CPJ 344
Tribunals and Commissions26 May 2003Revision Petition dismissed
CHELARAM ALUMAL PIDWANI Vs SURESH PAROMANAND SAVALANI (CHINCHRIA)
National Consumer Disputes Redressal Commission · 2003 2 CPC 348 : 2003 2 CPR 67 : 2003 3 CLT 101 : 2003 3 CPJ 69
Tribunals and Commissions26 May 2003Appeal allowed
DELHI-UP-MP TRANSPORT CO. Vs NEMICHAND BHATRI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 107
Tribunals and Commissions26 May 2003Complaint dismissed
HARJEET KAUR Vs SANTOKBA DURLABHJI MEMORIAL TRUST
National Consumer Disputes Redressal Commission · 2003 4 CPJ 234
Tribunals and Commissions26 May 2003
AIR INDIA Vs KISHORE
National Consumer Disputes Redressal Commission · 2003 0 ACJ 524 : 2003 0 NCDRC 37 : 2003 2 CPC 350 : 2003 2 CPR 69 : 2003 3 CLT 142 : 2003 3 CPJ 40