Tribunals and Commissions07 May 2003Appeal partly allowed
TRAVEL CIRCUIT Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPC 164 : 2005 1 CPJ 2
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 43 of 65
Tribunals and Commissions07 May 2003Appeal dismissed
Rajasthan Housing Board Vs MUKESH KUMAR MATHUR
National Consumer Disputes Redressal Commission · 2003 3 CLT 639 : 2003 4 CPJ 475
Tribunals and Commissions06 May 2003Revision Petition dismissed
Life Insurance Corporation of India Vs ANUPAMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 85
Tribunals and Commissions06 May 2003Appeal partly allowed
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY Vs RAHUL RANJAN KHAD AND CEMENT STORE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 378
Tribunals and Commissions06 May 2003Appeal dismissed
Janak Dulari Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2005 3 CPJ 415
Tribunals and Commissions06 May 2003Appeal dismissed
KIROLA GRAMIN VIKAS SAMITI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 565 : 2003 3 CPR 164
Tribunals and Commissions06 May 2003Appeal allowed
SAHALAUDDIN Vs IRSHAD MAKRANA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 589 : 2003 2 CPR 589
Tribunals and Commissions05 May 2003Appeal allowed
New India Assurance Co. Ltd. Vs BACHAN SINGH RANA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 204
Tribunals and Commissions05 May 2003Appeal partly allowed
New India Assurance Co. Ltd. Vs KAMAL SINGH PANWAR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 532 : 2004 1 CPR 259
Tribunals and Commissions05 May 2003Appeal dismissed
MAHENDRA SHARMA Vs PARMATMA SHARAN PALIWAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 8
Tribunals and Commissions05 May 2003
AMARDEEP SINGH HIRA Vs CHANDIGARH ADMINISTRATION
National Consumer Disputes Redressal Commission · 2003 0 ACJ 481 : 2003 0 NCDRC 41 : 2003 2 CPC 311 : 2003 2 CPR 28 : 2003 3 CPJ 7 : 2004 1 CLT 502 : 2005 4 CPJ 635
Tribunals and Commissions02 May 2003Appeal disposed of
New India Assurance Co. Ltd. Vs Sunder Lal
National Consumer Disputes Redressal Commission · 2003 2 CPJ 542 : 2003 3 CLT 241
Tribunals and Commissions02 May 2003Complaint dismissed
D.H.KUMARI Vs DIRECTOR, NIZAM'S INSTITUTE OF MEDICAL SERVICES
National Consumer Disputes Redressal Commission · 2003 4 CPJ 441 : 2004 1 CLT 134
Tribunals and Commissions02 May 2003Appeal dismissed
United India Insurance Co. Ltd. Vs SYED CHAND BASHA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 600
Tribunals and Commissions02 May 2003Appeal dismissed
SENIOR POST MASTER, HEAD POST OFFICE Vs FIRM MULLAD MAL RAM KARAN DAS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 688
Tribunals and Commissions02 May 2003
AIR INDIA Vs HARPREET SINGH
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 36 : 2003 3 CPJ 123 : 2004 1 CLT 312
Tribunals and Commissions02 May 2003
TIP TOP DRY CLEANERS Vs SUNIL KUMAR
National Consumer Disputes Redressal Commission · 2003 0 CTJ 722 : 2003 0 NCDRC 63 : 2003 2 CPC 566
Tribunals and Commissions01 May 2003Revision Petition dismissed
SHRI RAMA ENTERPRISES Vs VENKAT REDDY
National Consumer Disputes Redressal Commission · 2003 2 CPC 565 : 2003 3 CPJ 14
Tribunals and Commissions01 May 2003Appeal allowed
Punjab National Bank Vs Arjun
National Consumer Disputes Redressal Commission · 2003 4 CPJ 13
Tribunals and Commissions01 May 2003Appeal partly allowed
JAINA PROPERTIES (P) LTD. Vs BHAGWAN DASS MALIK
National Consumer Disputes Redressal Commission · 2003 3 CPJ 369 : 2003 3 CPR 497 : 2004 1 CLT 513