Tribunals and Commissions17 Apr 2003Appeal dismissed
CORPN. LTD. MANAGING DIRECTOR, ORISSA CO-OPERATIVE HOUSING Vs CHARCHIKA PRASAD MAHAPATRA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 666
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 46 of 65
Tribunals and Commissions16 Apr 2003Appeal dismissed in limine
UNITED CHILDREN MOVEMENTS (REGD.) Vs POST MASTER
National Consumer Disputes Redressal Commission · 2003 2 CPJ 621
Tribunals and Commissions12 Apr 2003Appeal disposed of
ARROW JOURNEY Vs GANESH BHUJEL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 223 : 2003 3 CPR 32 : 2004 1 CLT 360
Tribunals and Commissions12 Apr 2003Appeal allowed
Jagdish Prasad Agarwalla Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 129 : 2003 3 CLT 200 : 2003 3 CPJ 232 : 2003 3 CPR 39
Tribunals and Commissions11 Apr 2003Appeal disposed of
SURADHAN ENTERPRISE Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 380
Tribunals and Commissions10 Apr 2003Revision Petition dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs Kamal Kumar Goswami
National Consumer Disputes Redressal Commission · 2003 3 CLT 520 : 2003 4 CPJ 33
Tribunals and Commissions10 Apr 2003Appeal dismissed
DIRECTOR GENERAL, DEPARTMENT OF POST Vs Poonam Kumari
National Consumer Disputes Redressal Commission · 2003 4 CPJ 74 : 2004 2 CLT 315
Tribunals and Commissions10 Apr 2003Appeal dismissed
SDO, TELEPHONE Vs SUDARSHAN BHANDARI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 199 : 2004 2 CPR 456
Tribunals and Commissions10 Apr 2003Complaint dismissed
J.ROY CHOWDHURY Vs SAHIL CONSTRUCTION
National Consumer Disputes Redressal Commission · 2003 2 CPJ 446
Tribunals and Commissions10 Apr 2003Appeal allowed
SONALI ARORA Vs AIR FRANCE WORLDWAYS TRAVELS (P) LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 16 : 2004 1 CPC 291 : 2004 2 CPJ 515
Tribunals and Commissions10 Apr 2003Appeal dismissed
Union of India Vs Pratibha
National Consumer Disputes Redressal Commission · 2003 2 CPJ 637
Tribunals and Commissions10 Apr 2003Appeal allowed
ASHOK LEYLAND FINANCE CO. LTD. Vs GOKRAN SINGH BADAURIYA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 687
Tribunals and Commissions10 Apr 2003
ANAND SHANKAR SINGH Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 46
Tribunals and Commissions09 Apr 2003Appeal dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA) Vs TEJ SINGH BUTALIA
National Consumer Disputes Redressal Commission · 2004 1 CLT 49 : 2004 1 CPC 282 : 2004 1 CPR 518 : 2004 2 CPJ 12
Tribunals and Commissions09 Apr 2003Appeal dismissed
P.R.J. ENTERPRISES Vs Rajpal Singh
National Consumer Disputes Redressal Commission · 2003 4 CPJ 618
Tribunals and Commissions09 Apr 2003Appeal dismissed in limine
National Insurance Company Ltd. Vs DEEPAK SHERAWAT
National Consumer Disputes Redressal Commission · 2003 2 CPJ 555
Tribunals and Commissions09 Apr 2003Revision Petition dismissed
VISHWA SHARAMAYATAN EDUCATION SOCIETY Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 590 : 2004 1 CLT 359
Tribunals and Commissions08 Apr 2003Appeal allowed
Chairman, Tamil Nadu Electricity Board Vs PARVATI AMMAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 631
Tribunals and Commissions08 Apr 2003Appeal allowed
DIRECTOR, TECHNICAL EDUCATION, UTTAR PRADESHAppella Vs HARJEET SINGH SACHDEVA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 572
Tribunals and Commissions08 Apr 2003Appeal dismissed
RAJINDER KUMAR Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 134