Tribunals and Commissions10 Dec 2003Complaint dismissed
Jayanand Vs U.P.AVAS VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2004 1 CPC 390 : 2004 1 CPJ 381 : 2004 2 CLT 211 : 2004 2 CPR 404 : 2004 2 JCLR 732
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 5 of 65
Tribunals and Commissions10 Dec 2003Appeal allowed
BIPPINJIT SINGH Vs State of Punjab
National Consumer Disputes Redressal Commission · 2004 2 CPJ 405
Tribunals and Commissions09 Dec 2003Appeal disposed of
V.P.GUPTA Vs SWASTIK CONSTRUCTION
National Consumer Disputes Redressal Commission · 2004 1 CLT 643 : 2004 1 CPJ 406 : 2004 1 CPR 525 : 2004 2 CPC 324
Tribunals and Commissions09 Dec 2003Appeal allowed
RAJA MOHAMMAD Vs GENERAL MANAGER, TELECOMMU-NICATION DEPARTMENT
National Consumer Disputes Redressal Commission · 2004 1 CPJ 609 : 2004 2 CLT 406
Tribunals and Commissions09 Dec 2003Appeal dismissed
New India Assurance Co. Ltd. Vs DALMIA CEMENT (BHARATH) LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 34
Tribunals and Commissions09 Dec 2003Appeal dismissed
SANJAY KUMAR AGGARWAL Vs DIVISIONAL MANAGER, LIC
National Consumer Disputes Redressal Commission · 2004 2 CLT 456 : 2004 2 CPJ 21
Tribunals and Commissions09 Dec 2003
AJAY WALIA Vs PUNJAB URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 2 CLT 444 : 2004 2 CPJ 34
Tribunals and Commissions09 Dec 2003Appeal dismissed
CHAIRMAN, T.N.E.B. Vs Sivasankaran
National Consumer Disputes Redressal Commission · 2004 2 CPJ 38
Tribunals and Commissions09 Dec 2003Appeal dismissed
T.N.E.B. Vs Sivasankaran
National Consumer Disputes Redressal Commission · 2004 4 CPJ 454
Tribunals and Commissions09 Dec 2003
UNIT TRUST OF INDIA Vs KELKI DEVI
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 26 : 2004 2 CLT 543 : 2004 2 CPC 7 : 2004 2 CPR 21
Tribunals and Commissions08 Dec 2003Appeal dismissed
GURDIP SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 2004 1 CPJ 550
Tribunals and Commissions08 Dec 2003Complaint returned
KANWAR RANI SMT. SUNITA DEVI Vs SHANTI TRADERS
National Consumer Disputes Redressal Commission · 2004 1 CPJ 384 : 2004 1 CPR 686
Tribunals and Commissions08 Dec 2003Appeal allowed
MAHESH TAILOR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 205
Tribunals and Commissions08 Dec 2003Appeal dismissed
DIBAKAR MOHAPATRA Vs DHANESWAR ROUT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 314
Tribunals and Commissions08 Dec 2003
R.S.E.B Vs TEJ SINGH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 457
Tribunals and Commissions08 Dec 2003Appeal dismissed
Kesari Devi Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 556
Tribunals and Commissions08 Dec 2003Appeal dismissed
DWIVEDI PANNAG BHUSHAN Vs BALRAM KUMAR SINGH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 735
Tribunals and Commissions05 Dec 2003Revision Petition disposed of
GIAN SINGH BIRDI Vs ADMINISTRATOR, UT, CHANDIGARH
National Consumer Disputes Redressal Commission · 2004 2 CPC 497 : 2004 2 CPJ 530
Tribunals and Commissions05 Dec 2003Appeal dismigssed
Punjab National Bank Vs YOGESH KUMAR
National Consumer Disputes Redressal Commission · 2004 2 CPC 223 : 2004 2 CPC 533 : 2004 2 CPR 20 : 2004 3 CLT 184 : 2004 3 CLT 4 : 2004 3 CPJ 72
Tribunals and Commissions05 Dec 2003Ordered accordingly
Union of India Vs Sunita Sharma
National Consumer Disputes Redressal Commission · 2004 2 CPJ 735