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National Consumer Disputes Redressal Commission judgments, 2003

1,290 judgments · page 3 of 65

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Tribunals and Commissions19 Dec 2003Appeal allowed

K.A. RATHINAM Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY

National Consumer Disputes Redressal Commission · 2004 1 CPJ 558

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Tribunals and Commissions18 Dec 2003Appeal allowed

S.R.R.TANKER SERVICE Vs KAMALA SOLVENT

National Consumer Disputes Redressal Commission · 2004 2 CPJ 731

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Tribunals and Commissions18 Dec 2003Appeal dismissed

NATIONAL INSURANCE COMPANY LTD Vs Prem Chand Sharma

National Consumer Disputes Redressal Commission · 2004 1 CPC 525 : 2004 1 CPJ 298

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Tribunals and Commissions18 Dec 2003Appeal dismissed

SHIVALIK AGRO CHEMICALS Vs NEW INDIA ASSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2004 1 CPJ 364 : 2004 2 CPC 300

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Tribunals and Commissions18 Dec 2003Appeal dismissed

MODERN GROUP OF INDUSTRIES Vs BHANWAR LAL BHAVsAR

National Consumer Disputes Redressal Commission · 2005 1 CPJ 400

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Tribunals and Commissions18 Dec 2003Appeal partly allowed

National Insurance Company Ltd. Vs SUKLA DUTTA

National Consumer Disputes Redressal Commission · 2004 2 CPJ 444

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Tribunals and Commissions17 Dec 2003Appeal partly allowed

CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD. Vs ASHU BATTA

National Consumer Disputes Redressal Commission · 2004 1 CPJ 377 : 2004 2 CLT 219 : 2004 2 CPR 144

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Tribunals and Commissions17 Dec 2003Appeal dismissed

NARINDER KAUR Vs Zonal Manager, Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 2004 1 CPJ 584 : 2004 2 CLT 393

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Tribunals and Commissions17 Dec 2003Appeal allowed

T.APPU-/ Vs EGMORE BENEFIT SOCIETY LTD.-/Opposite party

National Consumer Disputes Redressal Commission · 2004 1 CPJ 524 : 2004 1 CPR 542 : 2004 2 CLT 330

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Tribunals and Commissions17 Dec 2003Appeals allowed

EAST INDIA TRANSPORT CO. Vs MEHTA FENT CENTRE

National Consumer Disputes Redressal Commission · 2005 1 CPJ 494

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Tribunals and Commissions17 Dec 2003Appeal dismissed

MADAN ARORA Vs United India Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 2004 1 CPJ 328 : 2004 2 CPC 315

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Tribunals and Commissions17 Dec 2003Appeal allowed

Patel Roadways Ltd. Vs Addison and Co. Ltd.

National Consumer Disputes Redressal Commission · 2004 2 CPJ 228 : 2004 2 CPR 93 : 2004 3 CLT 198

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Tribunals and Commissions17 Dec 2003Appeals allowed

HARMANADAR SINGH SETHI Vs J.K. MEHRA

National Consumer Disputes Redressal Commission · 2004 3 CPJ 88

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Tribunals and Commissions16 Dec 2003Appeal dismissed

United India Insurance Co.Ltd. Vs ADARSH MEDICOS PVT.LTD.

National Consumer Disputes Redressal Commission · 2004 1 CPC 402 : 2004 1 CPJ 398 : 2004 1 CPR 589 : 2004 2 CLT 120

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Tribunals and Commissions16 Dec 2003

PARITOSH DUTTA Vs SUPERINTENDING ENGINEER (ELECTRICAL), CESCO

National Consumer Disputes Redressal Commission · 2004 2 CPJ 395

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Tribunals and Commissions16 Dec 2003Appeal dismissed

Life Insurance Corporation of India Vs NIRMALA JAISWAL

National Consumer Disputes Redressal Commission · 2004 1 CPC 450 : 2004 1 CPJ 288 : 2004 2 CLT 250

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Tribunals and Commissions16 Dec 2003Appeal dismissed

Life Insurance Corporation of India Vs Bahadur Singh

National Consumer Disputes Redressal Commission · 2004 2 CPJ 74 : 2004 2 CPR 599

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Tribunals and Commissions16 Dec 2003

LIFE INSURANCE CORPORATION OF INDIA Vs T Balaiah Chodari

National Consumer Disputes Redressal Commission · 2004 1 CPC 483 : 2004 1 CPJ 67 : 2004 2 CLT 284

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Tribunals and Commissions15 Dec 2003Appeal dismissed

PRAGATI PAPER INDUSTRIES LTD. Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2004 1 CPJ 509 : 2004 2 CLT 319 : 2004 2 CPC 312

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Tribunals and Commissions15 Dec 2003Appeal dismissed.

NISHA PRABHAKAR RANADE Vs MANJUSHA ARUN ROKADE

National Consumer Disputes Redressal Commission · 2005 2 CPJ 254

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