Tribunals and Commissions01 Mar 2005Appeal disposed of
SATISH NARAIN SHUKLA Vs Kanpur Development Authority
National Consumer Disputes Redressal Commission · 2005 1 CPC 503 : 2005 1 CPR 97 : 2005 2 CPJ 101
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 34 of 36
Tribunals and Commissions01 Mar 2005
Rajasthan State Insurance And P F Deptt Vs BASANTI DEVI
National Consumer Disputes Redressal Commission · 2005 3 CPR 24 : 2005 4 CPJ 605
Tribunals and Commissions28 Feb 2005Revisions allowed
ESCORTS LIMITED Vs HARACHAT BAI
National Consumer Disputes Redressal Commission · 2005 2 CPR 18 : 2005 3 CPJ 123
Tribunals and Commissions28 Feb 2005Appeal allowed
United India Insurance Co. Ltd. Vs GANPATBHAI BHULABHAI PARMAR
National Consumer Disputes Redressal Commission · 2006 1 CPJ 198
Tribunals and Commissions28 Feb 2005
UNITED INDIA INSURANCE CO. LTD. Vs JADHAV KIRANA STORES
National Consumer Disputes Redressal Commission · 2005 0 ACJ 262 : 2005 0 NCDRC 62 : 2005 1 CPC 496 : 2005 3 CPJ 79
Tribunals and Commissions28 Feb 2005
AFL. LTD. Vs LUFTHANSA CARGO INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 27 : 2005 1 CPC 472 : 2005 1 CPR 115 : 2006 1 CPJ 142
Tribunals and Commissions28 Feb 2005
Southern Railway Chennai Vs P Sadhasivam
National Consumer Disputes Redressal Commission · 2005 4 CPJ 26
Tribunals and Commissions28 Feb 2005
HUSSAIN Vs Metropolitan Transport Corpo -Ration
National Consumer Disputes Redressal Commission · 2005 4 CPJ 326
Tribunals and Commissions28 Feb 2005
SHANTHI Vs Dean Govt General Hospital Chennai
National Consumer Disputes Redressal Commission · 2005 4 CPJ 320
Tribunals and Commissions28 Feb 2005
A Karunanithy Vs Padma L Ravindran
National Consumer Disputes Redressal Commission · 2005 4 CPJ 466 : 2006 1 CPR 296 : 2006 2 CLT 56
Tribunals and Commissions24 Feb 2005Appeal dismissed
Punjab and Sind Bank Vs TEJIDER SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPC 509 : 2005 2 CPJ 132
Tribunals and Commissions24 Feb 2005Revision Petition allowed
S.B. SINGH GURJAR Vs TELECOMMUNICATION DEPTT, JODHPUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 6
Tribunals and Commissions24 Feb 2005Allowed
GUJARAT HOUSING BOARD Vs PADMA VIJAY TINDWANI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 14
Tribunals and Commissions24 Feb 2005Appeal partly allowed
ORIENTAL INSURANCE CO. Vs MOOLCHAND JAIN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 354
Tribunals and Commissions24 Feb 2005
GUJARAT STATE CONSUMER'S PROTECTION CENTRE Vs GENERAL INSURANCE CORPN.OF INDIA
National Consumer Disputes Redressal Commission · 2005 0 ACJ 589 : 2005 0 NCDRC 63 : 2005 2 CLT 463 : 2005 2 CPC 209 : 2005 3 CPJ 1
Tribunals and Commissions24 Feb 2005
U.N.PATIL THROUGH PA HOLDER S.R.UJJANKOP Vs L.K.S.MURTHY AND CO.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 21
Tribunals and Commissions21 Feb 2005Appeal allowed
RAJENDRA KUMAR GOSWAMI Vs ARUN MADHARIA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 337
Tribunals and Commissions16 Feb 2005Application partly allowed
Ravinder Kumar Vs SURINDER M. MITTAL
National Consumer Disputes Redressal Commission · 2005 2 CPC 190 : 2005 2 CPR 60 : 2005 4 CPJ 15
Tribunals and Commissions16 Feb 2005Appeal dismissed
Sambhunath Bhattacharjee Vs RAMESWAR BANERJEE
National Consumer Disputes Redressal Commission · 2005 1 CPC 508 : 2005 1 CPR 666 : 2005 1 CPR 90 : 2005 2 CPJ 83
Tribunals and Commissions16 Feb 2005Appeal dismissed
POST MASTER, PAPPIREDDIPATTI POST OFFICE Vs N. KAMATCHI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 179