Tribunals and Commissions24 Mar 2005
K.R. NOOR MOHAMMED ROWTHER Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 2 CLT 547 : 2005 3 CPJ 78
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 32 of 36
Tribunals and Commissions24 Mar 2005
DIWALIBEN VASHARAMBHAI SIKOTARIA Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2005 0 ACJ 622 : 2005 0 NCDRC 67 : 2005 2 CLT 476 : 2005 2 CPC 226 : 2005 3 CPJ 17
Tribunals and Commissions24 Mar 2005
Bhiwani General And Eye Hospital Vs RAMESH CHANDRA SHARMA
National Consumer Disputes Redressal Commission · 2005 3 CPR 36 : 2005 4 CPJ 310
Tribunals and Commissions23 Mar 2005R.P.allowed
LIC OF INDIA Vs MEMUNA
National Consumer Disputes Redressal Commission · 2006 1 CPC 742 : 2006 2 CPJ 86
Tribunals and Commissions23 Mar 2005Appeal allowed
K. ARUNAGIRI Vs DEPARTMENT OF TELECOMMUNICATIONS, COIMBATORE
National Consumer Disputes Redressal Commission · 2005 2 CLT 486 : 2005 3 CPJ 26
Tribunals and Commissions22 Mar 2005
UNION OF INDIA Vs VIJAY LAXMI
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 10 : 2005 4 CPJ 125 : 2006 1 CLT 305 : 2006 1 CPC 61
Tribunals and Commissions22 Mar 2005
Womens Voluntary Service Of Coimbatore Vs S A Dass
National Consumer Disputes Redressal Commission · 2005 4 CPJ 415
Tribunals and Commissions21 Mar 2005Dismissed
FLORA INFOTECH PRIVATE LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPC 651 : 2005 1 CPR 210 : 2005 2 CLT 162 : 2005 4 CPJ 35
Tribunals and Commissions21 Mar 2005Revision Petition partly allowed
KANAKALAKSHMI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPC 586 : 2005 2 CPR 117 : 2005 4 CPJ 118 : 2006 1 UC 652
Tribunals and Commissions21 Mar 2005
Ford India Limited Vs Raj Deepak Rastogi
National Consumer Disputes Redressal Commission · 2005 4 CPJ 612
Tribunals and Commissions19 Mar 2005Appeal dismissed
GOVIND SINGH BISHT Vs DAN SINGH BHAKUNI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 493
Tribunals and Commissions18 Mar 2005Appeal allowed
RAJASTHAN STATE INDUSTRIES DEVELOPMENT AND INVESTMENT CORPORATION LTD. Vs MARUDHAR HANDICRAFTS
National Consumer Disputes Redressal Commission · 2005 2 CLT 554 : 2005 2 CPR 14 : 2005 3 CPJ 126
Tribunals and Commissions18 Mar 2005Revision Petition dismissed
Narasimha Reddy Vs ROHINI HOSPITAL
National Consumer Disputes Redressal Commission · 2006 1 CPJ 144
Tribunals and Commissions18 Mar 2005Petition is dismissed
L.SUNIL REDDY Vs MANAGING DIRECTOR, ROHINI HOSPITAL
National Consumer Disputes Redressal Commission · 2005 0 ACJ 467 : 2005 0 NCDRC 65 : 2005 1 CPC 657
Tribunals and Commissions18 Mar 2005
MALTI EXPORTS Vs NATVAR PARIKH INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 64 : 2005 2 CPC 499 : 2005 2 CPJ 120
Tribunals and Commissions16 Mar 2005Revision Petition allowed
Hindustan Insecticides Ltd. Vs KOPOLU SAMBASIVA RAO
National Consumer Disputes Redressal Commission · 2005 4 CPJ 47 : 2006 1 CLT 223 : 2006 1 CPC 36
Tribunals and Commissions16 Mar 2005Appeal dismissed
KAMLA PATNI Vs APOLLO NURSING HOME
National Consumer Disputes Redressal Commission · 2005 2 CPC 718 : 2005 3 CPR 1 : 2005 4 CPJ 41
Tribunals and Commissions16 Mar 2005
SURENDRA NATH SINGH Vs S C Tandon
National Consumer Disputes Redressal Commission · 2005 4 CPJ 587
Tribunals and Commissions15 Mar 2005
Sub -Divisional Officer Telephones Vs Susil Kumar Agarwalla
National Consumer Disputes Redressal Commission · 2005 4 CPJ 123
Tribunals and Commissions14 Mar 2005Appeal dismissed
K.S. MURUGAIYAN Vs S.R. SELVARAJ
National Consumer Disputes Redressal Commission · 2005 3 CPJ 16 : 2006 2 CPR 444