Tribunals and Commissions15 Apr 2005Appeals dismissed
H.P.STATE ELECTRICITY BOARD Vs ARSH CASTINGS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPR 36 : 2006 1 CPJ 157
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 31 of 36
Tribunals and Commissions15 Apr 2005Revision Petition dismissed
INDRAPRASTHA WELFARE SOCIETY Vs H.S. VENKATESHMURTHY
National Consumer Disputes Redressal Commission · 2005 2 CPC 578 : 2005 3 CPR 12 : 2005 4 CPJ 121 : 2006 1 UC 672
Tribunals and Commissions15 Apr 2005Revision Petition dismissed
STATE BANK OF INDORE Vs EMARAT SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPC 328 : 2005 2 CPR 252 : 2005 3 CPJ 53
Tribunals and Commissions13 Apr 2005Revision dismissed
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs LILA RAM
National Consumer Disputes Redressal Commission · 2005 2 CPC 191 : 2005 2 CPC 253 : 2005 2 CPR 61 : 2005 2 CPR 99 : 2005 4 CPJ 1
Tribunals and Commissions12 Apr 2005Complaint disposed of
N.K.Sood Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2006 3 CPJ 275
Tribunals and Commissions11 Apr 2005
NANDITA SHAMNIK Vs DLF UNIVERSAL LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 31 : 2005 2 CPC 382 : 2005 3 CPJ 74 : 2006 1 CPC 639
Tribunals and Commissions11 Apr 2005
JAGSON INTERNATIONAL LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 ACJ 615 : 2005 0 NCDRC 68 : 2005 2 CLT 480 : 2005 2 CPC 221 : 2005 3 CPJ 12
Tribunals and Commissions08 Apr 2005Revision disposed of
Maruti Udyog Ltd. Vs MANORAMA GUPTA
National Consumer Disputes Redressal Commission · 2005 2 CPR 73 : 2005 4 CPJ 4 : 2006 1 CPC 26
Tribunals and Commissions08 Apr 2005
THAMMU NARAYANA RAO Vs BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 72
Tribunals and Commissions07 Apr 2005Complaint disposed of
VIDYUT URJA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 269
Tribunals and Commissions07 Apr 2005
Manju Garg Vs Goel Hospital , Whitehouse V. Jordon , 1981 1 Aller 267
National Consumer Disputes Redressal Commission · 2005 0 NCJ 816 : 2005 2 CPC 200 : 2005 4 CPJ 62
Tribunals and Commissions06 Apr 2005Revision Petition dismissed
Deep Chand Jain Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2005 2 CPC 325 : 2005 3 CPJ 51
Tribunals and Commissions05 Apr 2005Appeal dismissed
Oriental Insurance Co. Ltd. Vs K.L.SIVAKUMAR
National Consumer Disputes Redressal Commission · 2006 1 CPJ 334
Tribunals and Commissions04 Apr 2005Appeal dismissed
SUMAN KABRA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPR 57 : 2005 4 CPJ 10 : 2006 1 CLT 208 : 2006 1 CPC 28
Tribunals and Commissions04 Apr 2005Appeal allowed
KAMINI JAIN Vs PADMA PARAKH
National Consumer Disputes Redressal Commission · 2005 2 CLT 409 : 2005 2 CPJ 583
Tribunals and Commissions04 Apr 2005
UNITED INDIA INSURANCE CO. LTD., Vs INDRA GUPTA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 25
Tribunals and Commissions01 Apr 2005
K.L. BHOLA Vs KHERA HOSPITAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 345 : 2005 2 CPC 39 : 2005 2 CPJ 394 : 2005 2 CPR 125
Tribunals and Commissions01 Apr 2005
K. HARI Vs MINERVA CIRCLE BLOOD BANK
National Consumer Disputes Redressal Commission · 2005 1 CPC 672 : 2005 2 CLT 366 : 2005 2 CPJ 599
Tribunals and Commissions28 Mar 2005
Mbit Computeraining Pvt Ltd Vs Kharibam Santi Kumar Singh
National Consumer Disputes Redressal Commission · 2005 4 CPJ 523
Tribunals and Commissions28 Mar 2005
TAMIL NADU ELECTRICITY BOARD Vs S Sulochana
National Consumer Disputes Redressal Commission · 2005 4 CPJ 88