Tribunals and Commissions14 Mar 2005
C E D C T N E B Vs T RAJENDRAN
National Consumer Disputes Redressal Commission · 2005 4 CPJ 211 : 2006 1 CLT 98
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 33 of 36
Tribunals and Commissions14 Mar 2005
G Rajavathani Vs B Krishna Rau
National Consumer Disputes Redressal Commission · 2005 4 CPJ 379 : 2006 1 CLT 252 : 2006 2 CPR 17
Tribunals and Commissions14 Mar 2005
Shiva Kant Upadhyaya Vs Rama Shankar Upadhyaya
National Consumer Disputes Redressal Commission · 2005 4 CPJ 640
Tribunals and Commissions14 Mar 2005
Ramanuja Eximlinks Vs Norasia Lines
National Consumer Disputes Redressal Commission · 2005 4 CPJ 335
Tribunals and Commissions11 Mar 2005
Ranibai Agnihotri Physical Education College Vs Sikandarkhan Dadamiya Tanwar
National Consumer Disputes Redressal Commission · 2005 4 CPJ 259 : 2006 2 CPR 23
Tribunals and Commissions10 Mar 2005Appeal disposed of
POST MASTER, CUDDALORE OT POST OFFICE Vs NIRMALA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 426
Tribunals and Commissions10 Mar 2005Appeal dismissed
PRADESHIK COOPERATIVE FEDERATION LTD. Vs RAJENDRA PRASAD BIJALWAN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 592
Tribunals and Commissions09 Mar 2005Appeal allowed
Prithvi Raj Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CLT 227 : 2005 2 CPJ 69
Tribunals and Commissions09 Mar 2005Appeal allowed
GARHWAL JAL SANSTHAN Vs PURAN CHAND
National Consumer Disputes Redressal Commission · 2006 1 CPJ 499 : 2006 2 CPR 50
Tribunals and Commissions08 Mar 2005
Post Master Keeramangalam Post Office Vs Achagam G Rajagopal
National Consumer Disputes Redressal Commission · 2005 4 CPJ 393
Tribunals and Commissions07 Mar 2005Appeal partly allowed
Tamil Nadu State Transport Corporation Vs THIRU PON. UMASHANKAR
National Consumer Disputes Redressal Commission · 2006 1 CPJ 532
Tribunals and Commissions04 Mar 2005Appeal dismissed
H.V. VENKATASUBBAIAH Vs K. HANUMANTHAIAH
National Consumer Disputes Redressal Commission · 2005 2 CPC 158 : 2005 2 CPR 3 : 2005 4 CPJ 77
Tribunals and Commissions04 Mar 2005Appeal allowed
RANAWATER AGARWAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CLT 462 : 2005 2 CPR 16 : 2005 3 CPJ 127
Tribunals and Commissions04 Mar 2005Appeal dismissed
KALA VIHAR COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2005 3 CPJ 147
Tribunals and Commissions04 Mar 2005Appeal allowed
CHIDAMBARAM CO-OP. BUILDING SOCIETY Vs MOHAMED YOUSUF
National Consumer Disputes Redressal Commission · 2006 1 CPJ 248
Tribunals and Commissions03 Mar 2005
Ajeet Pratap Singh Vs INDIRA GANDHI NATIONAL OPEN UNIVERSITY
National Consumer Disputes Redressal Commission · 2005 4 CPJ 254
Tribunals and Commissions02 Mar 2005Revision Petition disposed of
JAGJIT KUMARI Vs KAILASH CO-OPERATIVE HOUSING BUILDING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPC 339 : 2005 3 CPJ 92
Tribunals and Commissions02 Mar 2005Appeal dismissed
KALYANI GENERAL HOSPITAL Vs E. BHUVANESWARI
National Consumer Disputes Redressal Commission · 2005 4 CPJ 29
Tribunals and Commissions01 Mar 2005
KIDS CAMP Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2005 1 CPC 495 : 2005 2 CPJ 100
Tribunals and Commissions01 Mar 2005Appeal dismissed
TRANSPORT CORPORATION OF INDIA LTD. Vs KSHETRIYA SRI GANDHI ASHRAM
National Consumer Disputes Redressal Commission · 2005 2 CPC 134 : 2007 1 CPJ 395