Tribunals and Commissions29 Apr 2005Appeal dismissed
ESTATE OFFICER, U.T., CHANDIGARH Vs SHEEL KUMAR JAIN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 415
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 30 of 36
Tribunals and Commissions28 Apr 2005
UNITED INDIA INSURANCE COMPANY LTD. Vs BALRAJ SINGH
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 30 : 2005 2 CPC 177 : 2005 2 CPR 27 : 2006 1 CPJ 146
Tribunals and Commissions28 Apr 2005
D.S.SACHAR Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 35 : 2005 2 CPC 61 : 2005 2 CPJ 130
Tribunals and Commissions28 Apr 2005
Dakshabencomplainant Vs Yoginiben N Patel
National Consumer Disputes Redressal Commission · 2005 4 CPJ 150 : 2006 1 CPC 82 : 2006 1 CPR 287
Tribunals and Commissions27 Apr 2005Revision Petitions dismissed
SUDHEER KUMAR Vs DANDA ASHOK REDDY
National Consumer Disputes Redressal Commission · 2005 2 CPC 323 : 2005 3 CPJ 47
Tribunals and Commissions26 Apr 2005
Sarvodaya Co -Op Credit Society Ltd Vs Rameshchandra C Kathrani
National Consumer Disputes Redressal Commission · 2005 4 CPJ 119
Tribunals and Commissions25 Apr 2005Revision Petition dismissed
SADHWANI GRAMMODYOG SEWA KENDRA Vs DISTRICT GRAMMODYOG OFFICER, SULTANPUR
National Consumer Disputes Redressal Commission · 2005 2 CPC 390 : 2005 2 CPR 449 : 2005 3 CPJ 34
Tribunals and Commissions25 Apr 2005Revision Petition dismissed
RAMDHUNI SAHU Vs Dulari Bai
National Consumer Disputes Redressal Commission · 2005 2 CPC 322 : 2005 3 CPJ 35
Tribunals and Commissions25 Apr 2005Appeal disposed of
Oriental Insurance Co. Ltd. Vs P.S. NARAYANA RAJA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 310
Tribunals and Commissions25 Apr 2005
JUNIOR TELECOM OFFICER (TO), TELEGRAPH OFFICE Vs A.B.P. RAO
National Consumer Disputes Redressal Commission · 2005 2 CPR 158 : 2005 3 CPJ 708
Tribunals and Commissions25 Apr 2005
PRAVAT KUMAR MUKHERJEE Vs RUBY GENERAL HOSPITAL
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 34 : 2005 2 CLT 196 : 2005 2 CPC 1 : 2005 2 CPJ 35
Tribunals and Commissions25 Apr 2005
UNITED INDIA INSURANCE CO LTD Vs Narayankar Choudhury
National Consumer Disputes Redressal Commission · 2005 3 CPR 99 : 2005 4 CPJ 7
Tribunals and Commissions21 Apr 2005Appeal dismissed
KARNATAKA GARAGE Vs State Bank Of Mysore
National Consumer Disputes Redressal Commission · 2005 2 CPC 316 : 2005 3 CPJ 52
Tribunals and Commissions21 Apr 2005Revision dismissed
Rajni Shukla Vs Rajendra Kumar Agarwal
National Consumer Disputes Redressal Commission · 2005 2 CPC 175 : 2005 4 CPJ 2
Tribunals and Commissions21 Apr 2005Appeal allowed
Life Insurance Corporation of India Vs MAGANLAL NAVALCHAND CHAVALA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 101 : 2006 1 CPR 431 : 2006 2 CLT 84
Tribunals and Commissions21 Apr 2005
V.VIJAYA LAKSHMI Vs VIJAYA BHARGAVI CHIT FUND CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 77 : 2005 2 CPC 189 : 2005 2 CPR 54 : 2006 1 CPJ 153
Tribunals and Commissions20 Apr 2005Appeal allowed
Arvind Lal Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPR 108 : 2006 1 CPJ 389
Tribunals and Commissions20 Apr 2005
A RANGANATHAN Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2005 4 CPJ 397
Tribunals and Commissions19 Apr 2005
NEW INDIA ASSURANCE CO. LTD. Vs K.A.ABDUL HAMEED
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 32 : 2005 2 CLT 219 : 2005 2 CPC 20 : 2005 2 CPJ 54
Tribunals and Commissions15 Apr 2005Revision Petition allowed
Maruti Udyog Ltd. Vs Hari Prakash
National Consumer Disputes Redressal Commission · 2006 2 CPJ 275