Tribunals and Commissions26 May 2005Review Petition dismissed
R.K.Akhaury Vs K.N.Lal
National Consumer Disputes Redressal Commission · 2006 2 CPC 218 : 2006 2 CPJ 216
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 28 of 36
Tribunals and Commissions26 May 2005
UNITED INDIA INSURANCE CO. LTD. Vs DHARAM RAJ
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 14 : 2005 2 CPC 581 : 2005 2 CPR 109 : 2005 4 CPJ 115
Tribunals and Commissions26 May 2005
YAQOOB ALI KHAN Vs SINGH AUTO SERVICES TRACTOR COMPANY
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 2 : 2006 1 CPJ 155
Tribunals and Commissions26 May 2005
Asha Khurana Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 4 CPJ 304
Tribunals and Commissions25 May 2005Revision partly allowed
New India Assurance Company Ltd. Vs KAMLESH KANWAR
National Consumer Disputes Redressal Commission · 2005 2 CPC 698 : 2005 3 CPR 13 : 2005 4 CPJ 185
Tribunals and Commissions25 May 2005Revision Petition disposed of
Post Master General, H.P.CIRCLE Vs KHANYARA CO-OPERATIVE FOREST SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPC 695 : 2005 3 CPR 10 : 2006 1 CPC 477 : 2006 1 CPJ 149
Tribunals and Commissions25 May 2005
BHARAT SANCHAR NIGAM LIMITED Vs T R Rautkar
National Consumer Disputes Redressal Commission · 2005 3 CPR 329 : 2005 4 CPJ 61
Tribunals and Commissions25 May 2005
Indfund Management Ltd Vs K Chaturvedi
National Consumer Disputes Redressal Commission · 2005 2 CPC 579 : 2005 2 CPR 107 : 2005 4 CPJ 116
Tribunals and Commissions24 May 2005
CHHATTISGARH STATE ELECTRICITY BOARD Vs Chhamanidhi Patel
National Consumer Disputes Redressal Commission · 2005 2 CPC 604 : 2005 2 CPR 146 : 2005 4 CPJ 89 : 2006 1 CPR 493
Tribunals and Commissions20 May 2005Appeal disposed of
R.R.FINANCIAL CONSULTANTS LTD. Vs SUNIL MALHOTRA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 360
Tribunals and Commissions20 May 2005
ANUJ AGARWAL Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 57 : 2005 0 SRILJ 709 : 2005 2 CPR 134 : 2005 3 JKJ 180 : 2005 4 CPJ 120
Tribunals and Commissions19 May 2005Appeal partly allowed
New India Assurance Co. Ltd. Vs Kohinoor Sizing Factory
National Consumer Disputes Redressal Commission · 2006 2 CPJ 237
Tribunals and Commissions19 May 2005Appeal dismissed
CHERIAN Vs FATIMA MARY
National Consumer Disputes Redressal Commission · 2006 1 CLT 488 : 2006 1 CPJ 147 : 2006 1 CPR 500
Tribunals and Commissions19 May 2005Appeal allowed
INDIAN BANK Vs NEYVELI CHITS PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 330
Tribunals and Commissions19 May 2005
PRIYA BLUE INDUSTRIES LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 69 : 2005 3 CPJ 94
Tribunals and Commissions18 May 2005Revision Petition dismissed
BONN NUTRIENTS PVT. LTD. Vs JAGPAL SINGH DARA
National Consumer Disputes Redressal Commission · 2005 2 CPR 11 : 2005 4 CPJ 108
Tribunals and Commissions18 May 2005Appeal allowed
ASSISTANT ENGINEER, TNEB Vs CHINNATHAL POLLITHOTTAM
National Consumer Disputes Redressal Commission · 2006 1 CPJ 382
Tribunals and Commissions18 May 2005
Bisambhar Lal Saboo Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2005 3 CPR 326 : 2005 4 CPJ 18
Tribunals and Commissions18 May 2005
Ramesh Chowdhary Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2005 4 CPJ 58 : 2006 1 CLT 634
Tribunals and Commissions17 May 2005Appeal allowed with costs
United India Insurance Co. Ltd. Vs A.V.ARASU
National Consumer Disputes Redressal Commission · 2006 1 CPJ 266