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COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2005

716 judgments · page 26 of 36

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Tribunals and Commissions01 Jul 2005

H M M Coaches Limited Vs NEW INDIA ASSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2005 2 CPC 666 : 2005 4 CPJ 222 : 2006 1 CLT 105

Read judgment
Tribunals and Commissions30 Jun 2005Revision Petition dismissed

POST MASTER Vs KRISHI UPAJ MANDI SAMITI

National Consumer Disputes Redressal Commission · 2005 2 CPC 590 : 2005 4 CPJ 95 : 2006 1 CLT 673

Read judgment
Tribunals and Commissions30 Jun 2005

Ahore Co -Op Marketing Society Ltd Vs PRAVEEN KUMAR

National Consumer Disputes Redressal Commission · 2005 4 CPJ 55 : 2006 1 CLT 630

Read judgment
Tribunals and Commissions30 Jun 2005

LIFE INSURANCE CORPORATION OF INDIA Vs Mora Rajeswari

National Consumer Disputes Redressal Commission · 2005 4 CPJ 205

Read judgment
Tribunals and Commissions30 Jun 2005

CANARA BANK Vs Gajjala Venkatesh

National Consumer Disputes Redressal Commission · 2005 4 CPJ 72 : 2006 1 CLT 641

Read judgment
Tribunals and Commissions29 Jun 2005Appeals dismissed

SATISH CHATURVEDI Vs YADRAM

National Consumer Disputes Redressal Commission · 2006 1 CPJ 271 : 2006 3 CPR 191

Read judgment
Tribunals and Commissions28 Jun 2005

SANJIV MISHRA Vs ORIENTAL INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2005 4 CPJ 105 : 2006 1 CLT 683

Read judgment
Tribunals and Commissions27 Jun 2005

ORIENTAL INSURANCE COMPANY LTD Vs Ch Ramanamma

National Consumer Disputes Redressal Commission · 2005 4 CPJ 220 : 2006 1 CLT 103

Read judgment
Tribunals and Commissions24 Jun 2005

President And Mrs Anjali Karadkhedkar Member United India Insurance Co Ltd Vs Vrundavan Co -Op Hsg Soc Ltd

National Consumer Disputes Redressal Commission · 2005 3 CPR 192 : 2005 4 CPJ 295 : 2006 1 CLT 175

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Tribunals and Commissions23 Jun 2005Revision Petition dismissed

Shankar Sah Vs ELECTRICAL EXECUTIVE ENGINEER

National Consumer Disputes Redressal Commission · 2005 3 CPR 43 : 2005 4 CPJ 178 : 2006 1 CLT 78

Read judgment
Tribunals and Commissions23 Jun 2005

APSRTC Vs V C Reddappa Reddy

National Consumer Disputes Redressal Commission · 2005 4 CPJ 208 : 2006 1 CLT 96 : 2006 1 CPR 255

Read judgment
Tribunals and Commissions23 Jun 2005

NATIONAL INSURANCE CO LTD Vs HARJEET KAUR

National Consumer Disputes Redressal Commission · 2005 4 CPJ 595

Read judgment
Tribunals and Commissions22 Jun 2005

LIFE INSURANCE CORPORATION OF INDIA Vs Devidas Sirsode

National Consumer Disputes Redressal Commission · 2005 4 CPJ 223 : 2006 1 CLT 115

Read judgment
Tribunals and Commissions20 Jun 2005

L G Electronics India P Ltd Vs JAGRUT NAGRIK

National Consumer Disputes Redressal Commission · 2005 4 CPJ 63 : 2006 1 CPC 89

Read judgment
Tribunals and Commissions17 Jun 2005Appeal allowed

CHUMAN BAI Vs INTUC BHILAI STEEL PLANT UNION

National Consumer Disputes Redressal Commission · 2006 1 CPJ 150

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Tribunals and Commissions14 Jun 2005

KARNATAKA BANK LTD Vs Sachiya Travellers Pvt Ltd

National Consumer Disputes Redressal Commission · 2005 4 CPJ 42 : 2006 1 CLT 625

Read judgment
Tribunals and Commissions14 Jun 2005

STATE OF RAJASTHAN Vs Jubeda Begum

National Consumer Disputes Redressal Commission · 2005 4 CPJ 187 : 2006 1 CLT 87

Read judgment
Tribunals and Commissions14 Jun 2005

UNITED INDIA INSURANCE CO LTD Vs SHARDA DEVI

National Consumer Disputes Redressal Commission · 2005 4 CPJ 258 : 2006 1 CLT 164

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Tribunals and Commissions13 Jun 2005Complaint disposed of

CONSUMER PROTECTION COUNCIL Vs SURESHBHAI S.PATEL

National Consumer Disputes Redressal Commission · 2006 1 CPJ 207 : 2006 2 CLT 94

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Tribunals and Commissions13 Jun 2005

SUNIL AND COMPANY Vs ALL INDIA GOODS TRANSPORT CO.

National Consumer Disputes Redressal Commission · 2005 0 NCDRC 42 : 2005 2 CPC 352 : 2005 3 CPJ 68

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