Tribunals and Commissions07 Jul 2005Complaint allowed
CENTER PVT. LTD. Vs E. MERCKINDIA LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPR 603 : 2006 1 CLT 505 : 2006 1 CPJ 196
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 25 of 36
Tribunals and Commissions07 Jul 2005Appeal allowed
CHETAN PRAKASH RAJPUROHIT Vs JAIN VISHVA BHARTI INSTITUTE
National Consumer Disputes Redressal Commission · 2006 1 CLT 415 : 2006 1 CPC 336 : 2006 1 CPJ 33
Tribunals and Commissions07 Jul 2005
ORIENTAL INSURANCE CO LTD Vs Shaheenkhan Mubassir Alam Khan
National Consumer Disputes Redressal Commission · 2005 4 CPJ 414
Tribunals and Commissions07 Jul 2005
Subash Chander Sharma Vs R K M Financiers Pvt Ltd
National Consumer Disputes Redressal Commission · 2005 3 CPR 345 : 2005 4 CPJ 138
Tribunals and Commissions06 Jul 2005Appeal allowed
S. GROVER Vs Balasundaram
National Consumer Disputes Redressal Commission · 2005 2 CLT 496 : 2005 2 CPC 337 : 2005 3 CPJ 90
Tribunals and Commissions05 Jul 2005Appeal partly allowed
HARPAL SINGH GULATI Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 2006 1 CLT 468 : 2006 1 CLT 511 : 2006 1 CPJ 80 : 2006 1 CPR 407
Tribunals and Commissions05 Jul 2005
A.SURYANARAYANA Vs D.M.UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 3 : 2006 4 CPJ 425
Tribunals and Commissions04 Jul 2005Revision Petition allowed
GENERAL MANAGER, TELECOM, GWALIOR Vs AKHILESH DIXIT
National Consumer Disputes Redressal Commission · 2006 2 CPJ 279
Tribunals and Commissions04 Jul 2005Allowed
Oriental Insurance Company Ltd. Vs DHARMENDRA KUMAR LALL
National Consumer Disputes Redressal Commission · 2005 2 CPR 89 : 2005 4 CPJ 122 : 2006 1 CLT 302 : 2006 1 CPC 58
Tribunals and Commissions04 Jul 2005Appeal dismissed
VIDEOCON INTERNATIONAL LIMITED Vs Harnam Singh
National Consumer Disputes Redressal Commission · 2005 2 CPC 321 : 2005 2 CPR 65 : 2005 3 CPJ 82
Tribunals and Commissions04 Jul 2005Revision allowed
HIMACHAL PRADESH HOUSING BOARD Vs Rahul Verma
National Consumer Disputes Redressal Commission · 2005 2 CPC 335 : 2005 2 CPR 85 : 2005 3 CPJ 88
Tribunals and Commissions04 Jul 2005Appeal allowed
RAMESHWARAN Vs Sujit Kumar Banerjee
National Consumer Disputes Redressal Commission · 2005 4 CPJ 53 : 2006 1 CPC 38 : 2006 1 CPR 116 : 2008 5 CTC 383
Tribunals and Commissions04 Jul 2005Appeal allowed
DHIRENDRA V. SHETH Vs ARVIND VASANTLAL SHETH
National Consumer Disputes Redressal Commission · 2005 2 CLT 500 : 2005 2 CPC 332 : 2005 3 CPJ 84
Tribunals and Commissions04 Jul 2005Appeal disposed of
BIHAR STATE HOUSING BOARD Vs BINAY KRISHNA
National Consumer Disputes Redressal Commission · 2005 2 CLT 494 : 2005 2 CPC 334 : 2005 2 CPR 67 : 2005 3 CPJ 87 : 2006 2 CPR 475
Tribunals and Commissions04 Jul 2005Appeal dismissed
P.S. SAWHNEY Vs NATIONAL MUSEUM
National Consumer Disputes Redressal Commission · 2005 2 CPC 327 : 2005 3 CPJ 86
Tribunals and Commissions04 Jul 2005Revision Petition dismissed
Bajaj Auto Ltd. Vs PANKAJ KUMAR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 267
Tribunals and Commissions04 Jul 2005
SHAKUNTALA DEVI Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2005 2 CPR 86 : 2005 3 CPJ 81
Tribunals and Commissions04 Jul 2005
Surji Devi Lohia Vs S B I Mutual Fund
National Consumer Disputes Redressal Commission · 2005 4 CPJ 244
Tribunals and Commissions01 Jul 2005Complaint partly allowed
V.V.TURMARI And SONS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPC 555 : 2005 2 CPR 609 : 2006 1 CPJ 203 : 2006 2 CLT 89
Tribunals and Commissions01 Jul 2005Complaint allowed
SAMPATH S. KUMAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPC 686 : 2005 3 CPR 213 : 2006 1 CPJ 375