Tribunals and Commissions21 Jul 2005Appeal partly allowed
DENA BANK Vs H.V. PATEL
National Consumer Disputes Redressal Commission · 2005 3 CPR 45 : 2005 4 CPJ 180 : 2006 1 CPC 18 : 2006 1 DCR 763 : 2006 1 UC 22
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 23 of 36
Tribunals and Commissions21 Jul 2005Appeal dismissed
K.K. JAGIA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2005 2 CPC 672 : 2005 4 CPJ 85 : 2006 1 CLT 647
Tribunals and Commissions21 Jul 2005
K.R. RAJASHEKAR Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPR 357 : 2005 4 CPJ 623 : 2006 1 CPC 351
Tribunals and Commissions21 Jul 2005
Munish Mishra Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 159 : 2006 1 CLT 692 : 2006 2 CPR 300
Tribunals and Commissions20 Jul 2005Appeals disposed of
AIR INDIA LIMITED Vs H.P.KAMATH
National Consumer Disputes Redressal Commission · 2005 2 CPC 689 : 2005 3 CPR 324 : 2006 1 CPJ 372
Tribunals and Commissions19 Jul 2005Revision Petitions dismissed
SARASWATHY MAHADEVAN Vs REGIONAL P.F.COMMISSIONER, WEST BENGAL
National Consumer Disputes Redressal Commission · 2006 4 CPJ 120
Tribunals and Commissions19 Jul 2005Revision Petition dismissed
K.N.S. REDDY Vs D. BYRAPPA
National Consumer Disputes Redressal Commission · 2005 3 CPR 42 : 2005 4 CPJ 177 : 2006 1 CPC 16
Tribunals and Commissions19 Jul 2005Appeal dismissed
Lok Ram Vs Haryana State Agricultural Marketing Board
National Consumer Disputes Redressal Commission · 2005 2 CPC 369 : 2006 1 CLT 409 : 2006 1 CPJ 30
Tribunals and Commissions19 Jul 2005
Bhagwat Shamrao Raut Vs M Kumar Builders
National Consumer Disputes Redressal Commission · 2005 3 CPR 200 : 2005 4 CPJ 301
Tribunals and Commissions19 Jul 2005
LIFE INSURANCE CORPORATION OF INDIA Vs Munni Bano
National Consumer Disputes Redressal Commission · 2005 4 CPJ 228 : 2006 1 CLT 107 : 2006 1 CPR 135
Tribunals and Commissions19 Jul 2005
Rajasthan State Electricty Board Vs Mahadev Meena
National Consumer Disputes Redressal Commission · 2005 3 CPR 609 : 2005 4 CPJ 298 : 2006 1 CLT 183
Tribunals and Commissions18 Jul 2005R.P.disposed of
New India Assurance Co. Ltd. Vs BIJAY KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2006 1 CPC 20 : 2006 1 CPJ 73
Tribunals and Commissions18 Jul 2005Revision Petition allowed
New India Assurance Co. Ltd. Vs SUKANTI PAIKRAY
National Consumer Disputes Redressal Commission · 2005 2 CPC 598 : 2005 2 CPR 138 : 2005 4 CPJ 109 : 2006 1 CLT 688
Tribunals and Commissions18 Jul 2005
Murari Woollen Mills Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 2 CPR 122 : 2005 3 CPJ 118
Tribunals and Commissions18 Jul 2005
HDFC BANK Vs Rahul Gas Agency
National Consumer Disputes Redressal Commission · 2005 2 CPC 360 : 2005 4 CPJ 262
Tribunals and Commissions18 Jul 2005
LIC OF INDIA Vs Shantidevi Thakur
National Consumer Disputes Redressal Commission · 2005 3 CPR 189 : 2005 4 CPJ 191 : 2006 1 CLT 91
Tribunals and Commissions18 Jul 2005
Dalmia Resorts International Hills Pvt Ltd Vs KAMLA WATI
National Consumer Disputes Redressal Commission · 2005 2 CPC 372 : 2005 4 CPJ 316 : 2006 1 CLT 178
Tribunals and Commissions15 Jul 2005Dismissed
SADANAND RAWAL Vs State of Uttar Pradesh
National Consumer Disputes Redressal Commission · 2007 1 CPJ 173
Tribunals and Commissions15 Jul 2005
DINDIGUL CO-OPERATIVE BUILDING SOCIETY LTD Vs N MUTHU
National Consumer Disputes Redressal Commission · 2007 1 CPJ 13
Tribunals and Commissions15 Jul 2005
ASHWANI KUMAR Vs Asia Resorts Limited
National Consumer Disputes Redressal Commission · 2005 4 CPJ 149