Tribunals and Commissions29 Jul 2005
G Padmavathi Vs ANDHRA BANK
National Consumer Disputes Redressal Commission · 2005 4 CPJ 543
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 22 of 36
Tribunals and Commissions29 Jul 2005
Thomson Multimedia India Pvt Ltd Vs Bharata Chandra Banerji
National Consumer Disputes Redressal Commission · 2005 3 CPR 561 : 2005 4 CPJ 157
Tribunals and Commissions29 Jul 2005
Lata Maharana Vs INDIAN RARE EARTHS LIMITED
National Consumer Disputes Redressal Commission · 2005 4 CPJ 193 : 2006 1 CPR 83
Tribunals and Commissions28 Jul 2005Revision Petition dismissed
MARIA R. AVITA GONSALVES Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 2 CPC 459 : 2006 3 CPJ 303
Tribunals and Commissions28 Jul 2005
Indra Sood Vs Anbros Motors Pvt Ltd
National Consumer Disputes Redressal Commission · 2005 2 CPC 670 : 2005 4 CPJ 218
Tribunals and Commissions28 Jul 2005
Anoop Aggarwal Alias Anoop Padia Vs DALJIT SINGH
National Consumer Disputes Redressal Commission · 2005 4 CPJ 226
Tribunals and Commissions27 Jul 2005
PUDA Vs Gajjan Singh
National Consumer Disputes Redressal Commission · 2005 4 CPJ 597
Tribunals and Commissions26 Jul 2005
ALLAHABAD BANK Vs Ranveer Singh Bhadouria
National Consumer Disputes Redressal Commission · 2005 4 CPJ 216 : 2006 1 CLT 101 : 2006 1 CPR 280
Tribunals and Commissions25 Jul 2005Dismissed
National Thermal Power Corporation Ltd Vs BHIMSAIN
National Consumer Disputes Redressal Commission · 2007 2 CPJ 108
Tribunals and Commissions25 Jul 2005
BHARAT ENTERPRISES Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 4 CPJ 115 : 2007 1 CLT 57
Tribunals and Commissions25 Jul 2005
JANKI DEVI Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2005 2 CPC 378 : 2005 4 CPJ 103 : 2006 1 CLT 680
Tribunals and Commissions25 Jul 2005
Shingar Lamps Ltd Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 2 CPC 613 : 2005 4 CPJ 367
Tribunals and Commissions25 Jul 2005
Post Office Model Town Jalandhar Vs Jaswalsons Investment And Finance P Ltd
National Consumer Disputes Redressal Commission · 2005 2 CPC 705 : 2005 4 CPJ 476
Tribunals and Commissions25 Jul 2005
M Pundalika Shenoy Vs Ramaiah Institute Of Cardiology
National Consumer Disputes Redressal Commission · 2005 3 CPR 252 : 2005 4 CPJ 507
Tribunals and Commissions22 Jul 2005Appeal dismissed
Bharat Sanchar Nigam Limited Vs VIRENDRA SINGH MALHAN
National Consumer Disputes Redressal Commission · 2005 2 CPC 496 : 2006 1 CLT 499 : 2006 1 CPJ 192
Tribunals and Commissions22 Jul 2005Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs KAMLESH SOOD
National Consumer Disputes Redressal Commission · 2005 2 CPC 668 : 2006 1 CPJ 357
Tribunals and Commissions22 Jul 2005
Deepa Sangma Vs Godrej Photo -Me Ltd
National Consumer Disputes Redressal Commission · 2005 3 CPR 612 : 2005 4 CPJ 238
Tribunals and Commissions22 Jul 2005
NATIONAL INSURANCE CO LTD Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPC 617 : 2005 4 CPJ 456
Tribunals and Commissions22 Jul 2005
ORIENTAL INSURANCE CO LTD Vs Anita Das
National Consumer Disputes Redressal Commission · 2005 4 CPJ 133 : 2006 1 CLT 288 : 2006 1 CPR 247
Tribunals and Commissions22 Jul 2005
RAHUL JAIN Vs Adesh Institute Of Engg And Tech
National Consumer Disputes Redressal Commission · 2005 4 CPJ 462