Tribunals and Commissions15 Jul 2005
Ramesh Choprarevisioni Vs Cossets Marketing Pvt Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 249 : 2006 1 CLT 156
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 24 of 36
Tribunals and Commissions14 Jul 2005Revision Petition dismissed
National Insurance Co. Ltd. Vs Jai Prakash Gupta
National Consumer Disputes Redressal Commission · 2006 1 CPC 1 : 2006 1 CPJ 151
Tribunals and Commissions14 Jul 2005Appeal dismissed
AYODHYA PRASAD Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 40 : 2005 2 CPR 119 : 2005 4 CPJ 93
Tribunals and Commissions14 Jul 2005Appeal disposed of
ABHAY RAGHUBIR Vs Hongkong and Shanghai Banking Corporation Limited
National Consumer Disputes Redressal Commission · 2005 2 CPC 609 : 2006 1 CPJ 158 : 2006 1 CPR 404
Tribunals and Commissions14 Jul 2005Dismissed
P. KALLIANIKUTTY AMMA Vs UNITY HEALTH SERVICES (P) LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPC 599 : 2005 2 CPR 139 : 2005 4 CPJ 84
Tribunals and Commissions14 Jul 2005Appeals dismissed
Oriental Insurance Company Ltd. Vs MEENA RAGHUNATHAN
National Consumer Disputes Redressal Commission · 2007 3 CPJ 476
Tribunals and Commissions13 Jul 2005Appeal allowed
VINOD KUMAR SAXENA Vs STATE EMPLOYEES HOUSING FEDERATION
National Consumer Disputes Redressal Commission · 2005 3 CPR 351 : 2006 1 CPJ 308
Tribunals and Commissions13 Jul 2005
M.SITARAMA REDDY Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 76 : 2005 2 CPC 429 : 2005 3 CPJ 112 : 2005 3 CPR 51
Tribunals and Commissions13 Jul 2005
MOHINDER KAUR Vs Pawan Aggarwal
National Consumer Disputes Redressal Commission · 2005 2 CPC 708 : 2005 4 CPJ 451
Tribunals and Commissions13 Jul 2005
Godrej Appliances Limited Vs AVTAR SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPC 493 : 2005 3 CPR 564 : 2005 4 CPJ 100 : 2006 1 CLT 679
Tribunals and Commissions13 Jul 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs ANIL SEHGAL
National Consumer Disputes Redressal Commission · 2005 2 CPC 616 : 2005 4 CPJ 388
Tribunals and Commissions12 Jul 2005
Amalndu Rudra Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 3 CPR 50 : 2005 4 CPJ 347
Tribunals and Commissions12 Jul 2005
Lakshmi Elecro Control And Automation Vs Fabionix India Pvt Ltd
National Consumer Disputes Redressal Commission · 2005 2 CPR 607 : 2005 4 CPJ 585
Tribunals and Commissions11 Jul 2005
UNITED INDIA INSURANCE CO. LTD. Vs DAMODAR COLD STORAGE
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 13 : 2005 2 CPR 92 : 2006 1 CPC 355 : 2006 1 CPJ 77
Tribunals and Commissions11 Jul 2005
Subash Kumar Jain Vs CHANDIGARH HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 91
Tribunals and Commissions08 Jul 2005Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Pawan Kumar Gupta
National Consumer Disputes Redressal Commission · 2006 1 CPJ 261
Tribunals and Commissions08 Jul 2005
Proxima Steel Forge Ltd Vs AIR INDIA LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 181
Tribunals and Commissions08 Jul 2005
ASHWANI KUMAR Vs Asia Resorts Limited
National Consumer Disputes Redressal Commission · 2005 2 CPC 494 : 2005 4 CPJ 641
Tribunals and Commissions07 Jul 2005Revision Petition allowed
GUPTA ARTS-N-JEWELLERS Vs ASSOCIATED ROAD CARRIERS
National Consumer Disputes Redressal Commission · 2005 4 CPJ 106 : 2006 1 CLT 313 : 2006 1 CPC 56 : 2006 1 CPR 107
Tribunals and Commissions07 Jul 2005Revision Petition dismissed
National Insurance Co. Ltd. Vs HARPAL SINGH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 269